Section 2(10)(e) in The U.P. Co-operative Societies Act, 1965

[Cites 0, Cited by 0] [Section 2(10)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(10)(e) in The U.P. Co-operative Societies Act, 1965

(e)"Committee of management" means the committee of a co-operative society, by whatever name called, to which the management of the affairs of the society is entrusted under Section 29;

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State of Uttar Pradesh - Subsection

Section 2(10)(e) in The U.P. Co-operative Societies Act, 1965