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Union of India - Section

Section 44 in The Indian Contract Act, 1872

44. Effect of release of one joint promisor.—

Where two or more persons have made a joint promise, a release of one of such joint promisors by the promisee does not discharge the other joint promisor or joint promisors, neither does it free the joint promisors so released from responsibility to the other joint promisor or joint promisors.