Madhya Pradesh High Court
Ajeet Singh Tomar vs The State Of Madhya Pradesh on 16 January, 2025
1 MCRC-1225-2025 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MCRC No. 1225 of 2025 (AJEET SINGH TOMAR Vs THE STATE OF MADHYA PRADESH ) Dated : 16-01-2025 Shri Abhishek Parashar - Advocate for the applicant. Shri Abhishek Bhadoriya - Public Prosecutor for the State.
As prayed for, list after a week.
(RAJENDRA KUMAR VANI) JUDGE ms/-
Signature Not Verified Signed by: MADHU SOODAN PRASAD Signing time: 16-01-2025 06:09:53 PM