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Madhya Pradesh High Court

Ajeet Singh Tomar vs The State Of Madhya Pradesh on 16 January, 2025

1 MCRC-1225-2025 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MCRC No. 1225 of 2025 (AJEET SINGH TOMAR Vs THE STATE OF MADHYA PRADESH ) Dated : 16-01-2025 Shri Abhishek Parashar - Advocate for the applicant. Shri Abhishek Bhadoriya - Public Prosecutor for the State.

As prayed for, list after a week.

(RAJENDRA KUMAR VANI) JUDGE ms/-

Signature Not Verified Signed by: MADHU SOODAN PRASAD Signing time: 16-01-2025 06:09:53 PM