Section 28 in The West Bengal University of Animal and Fishery Sciences Act, 1995
28. General fund.
- The University shall have a general fund to which shall be credited-(a)its income from fees, endowments, grants, donations and gifts, if any,(b)any contribution or grant made by the Central Government or any State Government, or the University Grants Commission established under section 4 of the University Grants Commission Act, 1956, or any like authority or any local authority or the Indian Council of Agricultural Research, and(c)other receipts.
