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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(1)(c) in The M.P. Rajya Suraksha Adhiniyam, 1990

(c)prohibiting or restricting the possession or use by him of any such article or articles as may be specified in the order.