Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Bihar - Section Section 7 in The Bihar Land Disputes Resolution Act, 2009 7. Summary disposal of proceeding. - All proceedings under the Act shall be disposed off summarily in accordance with the provisions of the Act and Rules framed under the Act.
