Supreme Court - Daily Orders
Kantaru Rajeevaru vs Indian Young Lawyers Association ... on 6 February, 2020
Bench: Chief Justice, R. Banumathi, Ashok Bhushan, L. Nageswara Rao, Mohan M. Shantanagoudar, S. Abdul Nazeer, R. Subhash Reddy, B.R. Gavai, Surya Kant
1
ITEM NO.901 COURT NO.1 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(C) No. 3358/2018 in W.P.(C) No. 373/2006
(Arising out of impugned final judgment and order dated 28-09-2018
in W.P.(C) No. No. 373/2006 passed by the Supreme Court Of India)
KANTARU RAJEEVARU Petitioner(s)
VERSUS
INDIAN YOUNG LAWYERS ASSOCIATION
THR.ITS GENERAL SECRETARY MS. BHAKTI PASRIJA AND ORS.Respondent(s)
(.[NOTE : ONLY THE REFERENCE MENTIONED ABOVE IS LISTED. NO
ARGUMENTS WITH REGARD TO REVIEW PETITIONS AND WRIT PETITIONS WILL
BE HEARD, THE REVIEW PETITIONS AS WELL AS WRIT PETITIONS SHALL
REMAIN PENDING UNTIL THE DETERMINATION OF QUESTIONS REFERRED.].
IA No. 9761/2020 - INTERVENTION APPLICATION)
WITH SLP(C) No. 18889/2012 (III)
(IA No.114561/2017-INTERVENTION APPLICATION and IA No.114567/2017-
INTERVENTION APPLICATION and IA No.114574/2017-INTERVENTION
APPLICATION)
W.P.(C) No. 286/2017 (PIL-W)
R.P.(C) No. 3359/2018 in W.P.(C) No. 373/2006 (PIL-W)
(FOR INTERVENTION APPLICATION ON IA 151061/2018 FOR INTERVENTION
APPLICATION ON IA 9769/2019 IA No. 9769/2019 - INTERVENTION
APPLICATION IA No. 151061/2018 - INTERVENTION APPLICATION)
Diary No(s). 37946/2018 (PIL-W)
( FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
146913/2018 FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN
COURT ON IA 146914/2018 FOR STAY APPLICATION ON IA 146915/2018
FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
146916/2018 IA No. 146916/2018 - APPLICATION FOR PERMISSION TO FILE
REVIEW PETITION IA No. 146913/2018 - EXEMPTION FROM FILING C/C OF
THE IMPUGNED JUDGMENT IA No. 146915/2018 - STAY APPLICATION)
R.P.(C) No. 3469/2018 in W.P.(C) No. 373/2006 (PIL-W)
(FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT ON IA
147148/2018)
Signature Not Verified
Digitally signed by
CHARANJEET KAUR
Date: 2020.02.06
Diary No(s). 38135/2018 (PIL-W)
17:24:17 IST
Reason:
( FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT ON IA
147520/2018 FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION
ON IA 147521/2018 IA No. 147521/2018 - APPLICATION FOR PERMISSION
TO FILE REVIEW PETITION)
2
Diary No(s). 38136/2018 (PIL-W)
( FOR EX-PARTE STAY ON IA 147553/2018 FOR APPLICATION FOR
PERMISSION TO FILE REVIEW PETITION ON IA 147556/2018 FOR EXEMPTION
FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 147560/2018 IA No.
147556/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW PETITION IA
No. 147553/2018 - EX-PARTE STAY IA No. 147560/2018 - EXEMPTION FROM
FILING C/C OF THE IMPUGNED JUDGMENT)
R.P.(C) No. 3449/2018 in W.P.(C) No. 373/2006 (PIL-W)
(FOR APPLICATION FOR PERMISSION ON IA 12640/2019 FOR impleading
party ON IA 12642/2019 FOR INTERVENTION/IMPLEADMENT ON IA
12642/2019 FOR impleading party ON IA 13067/2019 FOR
INTERVENTION/IMPLEADMENT ON IA 13067/2019 FOR APPLICATION FOR
PERMISSION ON IA 13069/2019 IA No. 13069/2019 - APPLICATION FOR
PERMISSION IA No. 12640/2019 - APPLICATION FOR PERMISSION IA No.
13067/2019 – INTERVENTION/IMPLEADMENT IA No. 12642/2019 –
INTERVENTION/IMPLEADMENT)
W.P.(C) No. 1285/2018 (PIL-W)
(FOR APPLICATION FOR PERMISSION ON IA 161415/2018 FOR PERMISSION TO
FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA 161417/2018 and IA
No. 161415/2018 - APPLICATION FOR PERMISSION IA No. 161417/2018 -
PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
R.P.(C) No. 3470/2018 in W.P.(C) No. 373/2006 (PIL-W)
(FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT ON IA
159846/2018 FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
ON IA 159847/2018 FOR APPOINTMENT OF COMMR./RECEIVER ON IA
159851/2018 IA No. 159851/2018 - APPOINTMENT OF COMMR./RECEIVER
IA No. 159847/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
R.P.(C) No. 3380/2018 in W.P.(C) No. 373/2006 (PIL-W)
(FOR ORAL HEARING ON IA 149541/2018 FOR EXEMPTION FROM FILING C/C
OF THE IMPUGNED JUDGMENT ON IA 155358/2018 IA No. 155358/2018 -
EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
R.P.(C) No. 3379/2018 in W.P.(C) No. 373/2006 (PIL-W)
(FOR ORAL HEARING ON IA 149566/2018 FOR EXEMPTION FROM FILING C/C
OF THE IMPUGNED JUDGMENT ON IA 155361/2018 IA No. 155361/2018 -
EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
R.P.(C) No. 3444/2018 in W.P.(C) No. 373/2006 (PIL-W)
(FOR ORAL HEARING ON IA 149630/2018 FOR STAY APPLICATION ON IA
149635/2018 IA No. 149635/2018 - STAY APPLICATION)
R.P.(C) No. 3462/2018 in W.P.(C) No. 373/2006 (PIL-W)
(FOR APPROPRIATE ORDERS/DIRECTIONS ON IA 188613/2019 and IA No.
188613/2019 - APPROPRIATE ORDERS/DIRECTIONS)
Diary No(s). 38764/2018 (PIL-W)
3
(FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
149870/2018 FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN
COURT ON IA 149892/2018 IA No. 149870/2018 - APPLICATION FOR
PERMISSION TO FILE REVIEW PETITION)
Diary No(s). 38769/2018 (PIL-W)
( FOR ORAL HEARING ON IA 149908/2018 and FOR APPLICATION FOR
PERMISSION TO FILE REVIEW PETITION ON IA 155639/2018 IA No.
155639/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW PETITION)
Diary No(s). 38907/2018 (PIL-W)
( FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
150424/2018 FOR ORAL HEARING ON IA 150428/2018 IA No. 150424/2018 -
APPLICATION FOR PERMISSION TO FILE REVIEW PETITION)
R.P.(C) No. 3377/2018 in W.P.(C) No. 373/2006 (PIL-W)
(FOR ORAL HEARING ON IA 150669/2018 and FOR EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT ON IA 155353/2018 and IA No.
155353/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Diary No(s). 39023/2018 (PIL-W)
(FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
150868/2018 and FOR PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES ON IA 20681/2019 FOR EXEMPTION FROM
FILING O.T. ON IA 20683/2019 IA No. 150868/2018 - APPLICATION FOR
PERMISSION TO FILE REVIEW PETITION IA No. 20683/2019 - EXEMPTION
FROM FILING O.T. IA No. 20681/2019 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Diary No(s). 39135/2018 (PIL-W)
(FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
150947/2018 FOR ORAL HEARING ON IA 150948/2018
FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS ON IA 160906/2018
FOR ON IA 160906/2018 IA No. 150947/2018 - APPLICATION FOR
PERMISSION TO FILE REVIEW PETITION IA No. 160906/2018 - PERMISSION
TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
Diary No(s). 39248/2018 (PIL-W)
( FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
151213/2018 FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN
COURT ON IA 151214/2018 IA No. 151213/2018 - APPLICATION FOR
PERMISSION TO FILE REVIEW PETITION)
Diary No(s). 39258/2018 (PIL-W)
( FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
151240/2018 FOR ORAL HEARING ON IA 151248/2018 IA No. 151240/2018 -
APPLICATION FOR PERMISSION TO FILE REVIEW PETITION)
Diary No(s). 39317/2018 (PIL-W)
( FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
151375/2018 FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN
COURT ON IA 151376/2018 IA No. 151375/2018 - APPLICATION FOR
PERMISSION TO FILE REVIEW PETITION)
4
W.P.(C) No. 1323/2018 (PIL-W)
(FOR APPROPRIATE ORDERS/DIRECTIONS ON IA 156782/2018 FOR PERMISSION
TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA 19542/2019 IA
No. 156782/2018 - APPROPRIATE ORDERS/DIRECTIONS IA No. 19542/2019 -
PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
W.P.(C) No. 1305/2018 (X)
(FOR APPROPRIATE ORDERS/DIRECTIONS ON IA 154313/2018 FOR RECALLING
THE COURTS ORDER ON IA 23873/2019 IA No. 154313/2018 - APPROPRIATE
ORDERS/DIRECTIONS IA No. 23873/2019 - RECALLING THE COURTS ORDER)
Diary No(s). 39642/2018 (PIL-W)
( FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
152356/2018 FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN
COURT ON IA 152366/2018 FOR PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS ON IA 152375/2018 FOR ON IA 152375/2018
IA No. 152356/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW
PETITION IA No. 152375/2018 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
R.P.(C) No. 3381/2018 in W.P.(C) No. 373/2006 (PIL-W)
(FOR ADMISSION)
Diary No(s). 40056/2018 (PIL-W)
( FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
153708/2018 FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN
COURT ON IA 153710/2018 FOR EX-PARTE STAY ON IA 153714/2018
IA No. 153708/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW
PETITION IA No. 153714/2018 - EX-PARTE STAY)
Diary No(s). 40191/2018 (PIL-W)
( FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
154302/2018 IA No. 154302/2018 - APPLICATION FOR PERMISSION TO FILE
REVIEW PETITION)
Diary No(s). 40405/2018 (PIL-W)
( FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
156986/2018 IA No. 156986/2018 - APPLICATION FOR PERMISSION TO FILE
REVIEW PETITION)
Diary No(s). 40570/2018 (PIL-W)
( FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
155898/2018 FOR STAY APPLICATION ON IA 155899/2018 FOR APPLICATION
FOR PERMISSION TO FILE REVIEW PETITION ON IA 155904/2018 IA No.
155904/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW PETITION IA
No. 155898/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT IA No. 155899/2018 - STAY APPLICATION)
Diary No(s). 40681/2018 (PIL-W)
(FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
156217/2018 FOR ORAL HEARING ON IA 156218/2018 IA No. 156217/2018 -
APPLICATION FOR PERMISSION TO FILE REVIEW PETITION)
5
Diary No(s). 40713/2018 (PIL-W)
(FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
156339/2018 IA No. 156339/2018 - APPLICATION FOR PERMISSION TO FILE
REVIEW PETITION)
Diary No(s). 40840/2018 (PIL-W)
(With IA No. 157004/2018 - APPLICATION FOR PERMISSION TO FILE
REVIEW PETITION)
Diary No(s). 40885/2018 (PIL-W)
(FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
157171/2018 FOR CONDONATION OF DELAY IN FILING REVIEW PETITION ON
IA 157172/2018 IA No. 157171/2018 - APPLICATION FOR PERMISSION TO
FILE REVIEW PETITION IA No. 157172/2018 - CONDONATION OF DELAY IN
FILING REVIEW PETITION)
Diary No(s). 40887/2018 (PIL-W)
(FOR ORAL HEARING ON IA 157177/2018 FOR APPLICATION FOR PERMISSION
TO FILE REVIEW PETITION ON IA 157180/2018 IA No. 157180/2018 -
APPLICATION FOR PERMISSION TO FILE REVIEW PETITION)
Diary No(s). 40888/2018 (PIL-W)
(FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
157184/2018 IA No. 157184/2018 - APPLICATION FOR PERMISSION TO FILE
REVIEW PETITION)
Diary No(s). 40898/2018 (PIL-W)
(FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
157231/2018 FOR ORAL HEARING ON IA 157232/2018 FOR STAY APPLICATION
ON IA 157238/2018 IA No. 157231/2018 - APPLICATION FOR PERMISSION
TO FILE REVIEW PETITION IA No. 157238/2018 - STAY APPLICATION)
R.P.(C) No. 3457/2018 in W.P.(C) No. 373/2006 (PIL-W)
(FOR ORAL HEARING ON IA 157246/2018)
Diary No(s). 40910/2018 (PIL-W)
( FOR ORAL HEARING ON IA 157266/2018
FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
157271/2018 IA No. 157271/2018 - APPLICATION FOR PERMISSION TO FILE
REVIEW PETITION)
Diary No(s). 40924/2018 (PIL-W)
(FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
157302/2018 FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN
COURT ON IA 157303/2018 IA No. 157302/2018 - APPLICATION FOR
PERMISSION TO FILE REVIEW PETITION)
Diary No(s). 40929/2018 (PIL-W)
(FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
157304/2018 FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN
COURT ON IA 157305/2018 IA No. 157304/2018 - APPLICATION FOR
PERMISSION TO FILE REVIEW PETITION)
6
Diary No(s). 41005/2018 (PIL-W)
(FOR ORAL HEARING ON IA 157490/2018 FOR APPLICATION FOR PERMISSION
TO FILE REVIEW PETITION ON IA 157493/2018 FOR CONDONATION OF DELAY
IN FILING REVIEW PETITION ON IA 157495/2018 IA No. 157493/2018 -
APPLICATION FOR PERMISSION TO FILE REVIEW PETITION IA No.
157495/2018 - CONDONATION OF DELAY IN FILING REVIEW PETITION)
Diary No(s). 41091/2018 (PIL-W)
(FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
157744/2018 FOR CONDONATION OF DELAY IN FILING REVIEW PETITION ON
IA 159266/2018 FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS ON
IA 159342/2018 FOR ON IA 159342/2018 IA No. 157744/2018 -
APPLICATION FOR PERMISSION TO FILE REVIEW PETITION IA No.
159266/2018 - CONDONATION OF DELAY IN FILING REVIEW PETITION
IA No. 159342/2018 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
W.P.(C) No. 1339/2018 (PIL-W)
(FOR APPROPRIATE ORDERS/DIRECTIONS ON IA 159262/2018
FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA
166074/2018 IA No. 159262/2018 - APPROPRIATE ORDERS/DIRECTIONS IA
No. 166074/2018 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Diary No(s). 41264/2018 (PIL-W)
(FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
158344/2018 FOR CONDONATION OF DELAY IN FILING REVIEW PETITION ON
IA 158346/2018 IA No. 158344/2018 - APPLICATION FOR PERMISSION TO
FILE REVIEW PETITION IA No. 158346/2018 - CONDONATION OF DELAY IN
FILING REVIEW PETITION)
R.P.(C) No. 3473/2018 in W.P.(C) No. 373/2006 (PIL-W)
(FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT ON IA
159854/2018 FOR CONDONATION OF DELAY IN FILING REVIEW PETITION ON
IA 159855/2018 IA No. 159855/2018 - CONDONATION OF DELAY IN FILING
REVIEW PETITION)
Diary No(s). 41395/2018 (PIL-W)
(FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
158845/2018 FOR STAY APPLICATION ON IA 158849/2018 FOR APPLICATION
FOR PERMISSION TO FILE REVIEW PETITION ON IA 158854/2018 FOR
CONDONATION OF DELAY IN FILING REVIEW PETITION ON IA 158855/2018 IA
No. 158854/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW
PETITION IA No. 158855/2018 - CONDONATION OF DELAY IN FILING REVIEW
PETITION IA No. 158845/2018 - EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT IA No. 158849/2018 - STAY APPLICATION)
Diary No(s). 41586/2018 (PIL-W)
(FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
159837/2018 FOR STAY APPLICATION ON IA 159838/2018 FOR APPLICATION
FOR PERMISSION TO FILE REVIEW PETITION ON IA 159839/2018 FOR
CONDONATION OF DELAY IN FILING REVIEW PETITION ON IA 159841/2018IA
7
No. 159839/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW
PETITION IA No. 159841/2018 - CONDONATION OF DELAY IN FILING REVIEW
PETITION IA No. 159837/2018 - EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT IA No. 159838/2018 - STAY APPLICATION)
R.P.(C) No. 3480/2018 in W.P.(C) No. 373/2006 (PIL-W)
(FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT ON IA
160743/2018 FOR CONDONATION OF DELAY IN FILING REVIEW PETITION ON
IA 160745/2018 IA No. 160745/2018 - CONDONATION OF DELAY IN FILING
REVIEW PETITION)
Diary No(s). 41896/2018 (PIL-W)
( FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
160768/2018 FOR CONDONATION OF DELAY IN FILING REVIEW PETITION ON
IA 160769/2018 IA No. 160768/2018 - APPLICATION FOR PERMISSION TO
FILE REVIEW PETITION IA No. 160769/2018 - CONDONATION OF DELAY IN
FILING REVIEW PETITION)
Diary No(s). 42085/2018 (PIL-W)
(FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
161182/2018 FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN
COURT ON IA 161184/2018 FOR CONDONATION OF DELAY IN FILING REVIEW
PETITION ON IA 161187/2018 IA No. 161182/2018 - APPLICATION FOR
PERMISSION TO FILE REVIEW PETITION IA No. 161187/2018 - CONDONATION
OF DELAY IN FILING REVIEW PETITION)
Diary No(s). 42264/2018 (PIL-W)
IA No. 161648/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW
PETITION IA No. 161649/2018 - CONDONATION OF DELAY IN FILING REVIEW
PETITION IA No. 161651/2018 - PERMISSION TO FILE SLP WITHOUT
CERTIFIED/PLAIN COPY OF IMPUGNED ORDER IA No. 161650/2018 - STAY
APPLICATION)
Diary No(s). 42337/2018 (PIL-W)
(For IA No. 161855/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW
PETITION IA No. 161857/2018 - CONDONATION OF DELAY IN FILING REVIEW
PETITION)
MA 3113/2018 in W.P.(C) No. 373/2006 (PIL-W)
(FOR FOR CLARIFICATION/DIRECTION ON IA 165960/2018 IA No.
165960/2018 – CLARIFICATION/DIRECTION)
Diary No(s). 44021/2018 (PIL-W)
( FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
169213/2018 FOR CONDONATION OF DELAY IN FILING ON IA 169218/2018
IA No. 169213/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW
PETITION IA No. 169218/2018 - CONDONATION OF DELAY IN FILING)
Diary No(s). 44991/2018 (PIL-W)
( FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT ON IA
173678/2018 FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION
8
ON IA 173684/2018 FOR CONDONATION OF DELAY IN FILING REVIEW
PETITION ON IA 173685/2018 IA No. 173678/2018 - APPLICATION FOR
LISTING REVIEW PETITION IN OPEN COURT IA No. 173684/2018 -
APPLICATION FOR PERMISSION TO FILE REVIEW PETITION IA No.
173685/2018 - CONDONATION OF DELAY IN FILING REVIEW PETITION)
Diary No(s). 46720/2018 (PIL-W)
( FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
181574/2018 FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN
COURT ON IA 181578/2018 FOR CONDONATION OF DELAY IN FILING REVIEW
PETITION ON IA 181581/2018 IA No. 181578/2018 - APPLICATION FOR
LISTING REVIEW PETITION IN OPEN COURT IA No. 181574/2018 -
APPLICATION FOR PERMISSION TO FILE REVIEW PETITION IA No.
181581/2018 - CONDONATION OF DELAY IN FILING REVIEW PETITION)
Diary No(s). 47720/2018 (PIL-W)
(FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
184745/2018 FOR CONDONATION OF DELAY IN FILING REVIEW PETITION ON
IA 184747/2018 IA No. 184745/2018 - APPLICATION FOR PERMISSION TO
FILE REVIEW PETITION IA No. 184747/2018 - CONDONATION OF DELAY IN
FILING REVIEW PETITION)
Diary No(s). 2252/2019 (PIL-W)
( FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
9609/2019 FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON
IA 9611/2019 FOR ORAL HEARING ON IA 9614/2019 FOR CONDONATION OF
DELAY IN FILING REVIEW PETITION ON IA 9617/2019 IA No. 9611/2019 -
APPLICATION FOR PERMISSION TO FILE REVIEW PETITION IA No. 9617/2019
- CONDONATION OF DELAY IN FILING REVIEW PETITION IA No. 9609/2019 -
EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 9614/2019
- ORAL HEARING)
R.P.(C) No. 345/2019 in W.P.(C) No. 373/2006 (PIL-W)
(FOR CONDONATION OF DELAY IN FILING REVIEW PETITION ON IA
19017/2019 FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN
COURT ON IA 19518/2019 IA No. 19518/2019 - APPLICATION FOR LISTING
REVIEW PETITION IN OPEN COURT IA No. 19017/2019 - CONDONATION OF
DELAY IN FILING REVIEW PETITION)
Diary No(s). 2998/2019 (PIL-W)
(FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
13217/2019 FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
ON IA 13221/2019 FOR APPLICATION FOR LISTING REVIEW PETITION IN
OPEN COURT ON IA 13225/2019 FOR CONDONATION OF DELAY IN FILING
REVIEW PETITION ON IA 13229/2019 FOR EXEMPTION FROM FILING PAPER
BOOKS ON IA 13676/2019 IA No. 13225/2019 - APPLICATION FOR LISTING
REVIEW PETITION IN OPEN COURT IA No. 13217/2019 - APPLICATION FOR
PERMISSION TO FILE REVIEW PETITION IA No. 13229/2019 - CONDONATION
OF DELAY IN FILING REVIEW PETITION IA No. 13221/2019 - EXEMPTION
FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 13676/2019 -
EXEMPTION FROM FILING PAPER BOOKS)
W.P.(C) No. 472/2019 (PIL-W)
9
(With IA No. 60456/2019 - EXEMPTION FROM FILING O.T.)
Date : 06-02-2020 These matters were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MRS. JUSTICE R. BANUMATHI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
HON'BLE MR. JUSTICE S. ABDUL NAZEER
HON'BLE MR. JUSTICE R. SUBHASH REDDY
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE SURYA KANT
Counsel for the parties
Mr. K. Parasaran, Sr. Adv.
Mr. K.V. Mohan, AOR
Mrs. Aditi Adani, Adv.
Mr. K.V. Balakrishnan, Adv.
Mr. Ashwin Kumar D S, Adv.
Mr. Rahul Kumar Sharma, Adv.
Dr. Abhishek Manu Singhvi, Sr. Adv.
Ms. Akanksha Mehra, Adv.
Mr. Pijush Dwivedi, Adv.
Mr. Amit Bhandari, Adv.
Mr. Nidhiram, Adv.
Dr. Abhishek Manu Singhvi, Sr. Adv.
Ms. Meenakshi Arora, Sr. Adv.
Mr. Nizam Pasha, Adv.
Ms. Pranaya Goyal, AOR
Ms. Arva Merchant, Adv.
Mr. Nidhiram Sharma, Adv.
Mr. Utkarsh Kulvi, Adv.
Ms. Sachi Vdushi, Adv.
Ms. Juzea Shakir, Adv.
Mr. Abhuath Thakur, Adv.
Ms. Priyakshi Bhatnagar, Adv.
Mr. A. Sirajudeen, Sr. Adv.
Mr. C. Jayasukin, Adv.
Ms. Divya Mishra, Adv.
Ms. Baby Devi Bonia, Adv.
Ms. Savita Devi, Adv.
Ms. Suresh Kumari, Adv.
Mr. R.P. Aggarwal, Adv.
Ms. Niharika Dudeja, adv.
Mr. Ashutosh Kumar Srivastava, Adv.
10
Mr. K.R. Satheesh, Adv.
Mr. Amitava Poddar, Adv.
Mr. Rahul Sharma, adv.
Mr. Tarun kant Samantaray, Adv.
Mr. Amit pratap Shaunak, Adv.
Mr. S.Gokula Krishnan, Adv.
Mr. Narender Kumar Verma, AOR
Mr. Manoj C. Nair, Adv.
Mr. Renjith B. Marar, Adv.
Ms. Lakshmi N. Kaimal, Adv.
Mr. Mahendra Kumawat, Adv.
Mr. Abhilash M.R., Adv.
Mr. Arvind Gupt, Adv.
Mr. Vishal Arun, AOR
Mr. Piyush Dwivedi, AOR
Mr. V. Giri, Sr. Adv.
Dr. Rajeev Dhavan, Sr. Adv.
Mr. PDT Achary, Adv.
Ms. Praseena Joseph, Adv.
Mr. P.S. Narasimha, Sr. Adv.
Mr. C.S. Vaidyanathan, Sr. Adv.
Ms. Malini Poduval, AOR
Mr. Harish V. Shankar, Adv.
Mr. Vishnu Shankar Jain, AOR
Mr. Anish R. Shah, AOR
Mr. Venket Ramani, sr. Adv.
Mr. Ranbir Singh Yadav, AOR
Mr. B. Rajesh, Adv.
Mr. Mohd. Aslam, Adv.
Mr. Ashutosh Rana, Adv.
Mr. P.N. Ravindran, Sr. Adv.
Mr. C.N. Sreekumar, Sr. Adv.
Mr. T.G. Narayanan Nair, AOR
Mr. Amit Sarma, Adv.
Dr. K.P. Kylasanatha Pillay, Sr. Adv.
Mr. P.V. Yogeswaran, AOR
Mr. Ashish Kumar Upadhyay, Adv.
Mr. Y. Lokesh, Adv.
Ms. V. Susheatha, Adv.
11
Mr. P. Abinesh Karthik, Adv.
Mr. Arun Singh, Adv.
Ms. V. Keerthana, Adv.
Mr. Anubhav Chaturvedi, Adv.
Mr. Babul Kumar, Adv.
Mr. Deepak N., Adv.
Mr. Akshay Nagarajan, Adv.
Mr. J.P. Cama, Sr. Adv.
Mr. P.V. Yogeswaran, AOR
Mr. Ashish Kumar Upadhyay, Adv.
Mr. Y. Lokesh, Adv.
Mr. Babul Kumar, Adv.
Mr. P. Abinash Karthk, Adv.
Mr. Arun Singh, Adv.
Mr. V. Keerthana, Adv.
Mr. Anubhav Chaturvedi, Adv.
Mr. V. Susheatha, Adv.
Mr. Mohan Parasaran, Sr. Adv.
Mr. J.P. Cama, Sr. Adv.
Mr. P.V. Yogeswaran, AOR
Mr. Ashish Kumar Upadhyay, Adv.
Mr. Y. Lokesh, Adv.
Ms. V. Susheatha, Adv.
Mr. P. Abinesh Karthik, Adv.
Mr. Arun Singh, Adv.
Ms. V. Keerthana, Adv.
Mr. Anubhav Chaturvedi, Adv.
Mr. Babul Kumar, Adv.
Mr. Deepak N., Adv.
Mr. Akshay Nagarajan, Adv.
Dr. K.P. Kylasanatha Pillay, Sr. Adv.
Mr. P.V. Yogeswaran, AOR
Mr. Ashish Kumar Upadhyay, Adv.
Mr. Y. Lokesh, Adv.
Ms. V. Susheatha, Adv.
Mr. P. Abinesh Karthik, Adv.
Mr. Arun Singh, Adv.
Ms. V. Keerthana, Adv.
Mr. Anubhav Chaturvedi, Adv.
Mr. Babul Kumar, Adv.
Mr. Deepak N., Adv.
Mr. J.P. Cama, Sr. Adv.
Mr. Sreemuthan, Adv.
Mr. Raghu Valan., Adv.
Mr. Praneet Pranav, Adv.
Mr. C.S. Vaidyanathan, Sr. Adv.
Mr. Bhakti Vardhan Singh, Adv.
Mr. Praneet Pranav, Adv.
12
Mr. Santosh Kumar, Adv.
Mr. Vikas Singh Jangra, Adv.
Mr. Rajesh Kumar, Adv.
Mr. Samar Vijay Singh, Adv.
Mr. Pawan Kishor, Adv.
Mr. Soumyaranjan, Adv.
Mr. P.V. Yogeswaran, AOR
Mr. Shishir Pinaki, AOR
Mr. Rajiv Kumar Sinha, Adv.
Mr. Sajith. P, AOR
Mr. Manoj C. Nair, Adv.
Mr. R.K. Singh, Adv.
Mrs. Neeraj Singh, Adv.
Mr. Robin Khokhar, AOR
Mr. Kumar Gaurav, Adv.
Mr. B.N. Dubey, Adv.
Ms. Ritu Reniwal, Adv.
Mr. Venket Ramani, Sr. Adv.
Mr. Anzu. K. Varkey, AOR
Ms. N.P. Rakeesh Panicker, Adv.
Mr. Yash Raj Singh Bundela, Adv.
Mr. Ranjith Shankar, Adv.
Mr. Kuriakole Varghese, Adv.
Mr. V. Shyamohan, AOR
Mr. Surya Prakash, Adv.
Mr. Ranjit Kumar, Sr. Adv.
Mr. Parnv Gupta, Adv.
Mr. P.V. Yogeswaran, AOR
Mr. V.K. Biju, AOR
Mr. Abhay Pratap Singh, Adv.
Mr. Shaji George, Adv.
Ms. Divya, Adv.
Mr. Rahul Chitnis, Adv.
Mr. Aaditya A. Pande, Adv.
Mr. Sachin Patil, AOR
Mr. Rohan Thawani, Adv.
Mr. V. Shyamohan, Adv.
Mr. Abir Phukan, Adv.
Ms. Sohini Choudhury, Adv.
For M/S. KMNP Law, AOR
Mr. B. Vinodh Kanna, Adv.
Mr. M.R. Abilash, Adv.
Mr. Lenin Rajeshwar, Adv.
13
Mr. Ranjan traj, AOR
Mr. Neeraj Kishan Kaul, Sr. Adv.
Mr. R. Balasubramanian, Sr. Adv.
Mr. Deepak Prabhakaran, Adv.
Mr. Bharat Singh, Adv.
Mr. Merul Gupta, Adv.
Mr. Sanjay Tyagi, Adv.
Mr. V.V. Pattabhiram, Adv.
Mr. Pranav Kumar, Adv.
Mr. Rahul G. Tanwani, Adv.
Mr. D.V. Raghvamsy, Adv.
Mr. Dhirendra Singh Panwar, Adv.
Mr. Rajesh Kr. Singh, Adv.
Mr. Rajan Chaurasia, Adv.
Mr. Ajay Kr. Pandey, Adv.
Mr. Sandeep Singh, Adv.
Mr. Mukul Singh, Adv.
Mr. Divyansh Rai, Adv.
Mr. Santosh Kumar Pandey, AOR
Mr. V. Giri, Sr. Adv.
Mr. Krishna Kumar Singh, AOR
Mr. Amit Krishnan, Adv.
Ms. Suveni, Adv.
Ms. Akanksha, Adv.
Mr. Muthucharan S., Adv.
Mr. P Satheesh Kumar, Adv.
Mr. V.V. Pathabhiram, Adv.
Mr. Santosh Kumar Pandey, AOR
Mr. Vijay Dahiya, Adv.
Mr. Amit Kumar Sharma, Adv.
Mr. Ajit Kakkar, Adv.
Mr. Harish Pandey, Adv.
Mr. Ajay Singh, Adv.
Mr. K. Rajeev, AOR
Mr. Ramesh Babu M.R., AOR
Ms. Swati Setia, Adv.
Mr. V. Chitambaresh, Sr. Adv.
Ms. Usha Nandini. V, AOR
Mr. Biju P Raman, Adv.
Mr. M.S. Vishnu Sankar, Adv.
Ms. Athira Nair, Adv.
Mr. Gopal Sankar Narayan, Sr. adv.
Ms. Usha Nandini V., Adv.
Mr. Biju P Raman, AOR
Ms. M.S. Vishnu Sankar, Adv.
Ms. Athira Nair, Adv.
14
Mr. Benu Bencigar, Adv.
Mr. K.Vijaydishvaran, Adv.
Mr. Parijat Kishore, AOR
Ms. Meenakshi Lekhi, Adv.
Mr. Jitendra Kumar Tripathi, Adv.
Ms. Manjula Gupta, AOR
Ms. Alpana Sharma, Adv.
Ms. Renuka Jumrani, Adv.
Ms. Manjula Gupta, AOR
Mr. Jogy Scaria, AOR
Ms. Beena Victor, Adv.
Mr. Debasis Misra, AOR (Not Present)
Ms. Shobha Ramamoorthy, AOR
Mr. Mukesh Kumar Singh, Adv.
Mr. Mohit Kaushik, Adv.
Mr. Ikshit Singhal, Adv.
Mr. Suresh Prasad, Adv.
Mr. Sagar Kumar, Adv.
Mr. Ashutosh Chaturvedi, Adv.
Mr. Ranbir Singh Chhilur, Adv.
For M/s Mukesh Kumar Sinhgh & Co.
Mr. Deepak Anand, AOR
Mrs. Hemlata Rawat, Adv.
Mr. Surya Kant, Adv.
Ms. Priyanka Tyagi, Adv.
Mr. A.P. Mayee, AOR
Mr. A. Rajarajan, Adv.
Mr. Sanjeev Kr. Choudhary, Adv.
Ms. Deepanwita Priyanka, Adv.
Mr. Mohan Parasaran, Sr. Adv.
Mr. A. Raghunath, Adv.
Mr. Shishir Pinaki, Adv.
Mr. N. Venkatraman, Sr. Adv.
Mr. Sanand Ramakrishnan, AOR
Mr. Rajeev Mishra, Adv.
Mr. Rakesh Dwivedi, Sr. Adv.
Mr. Sansriti Pathak, Adv.
Mr. Arjun Khazanchi, Adv.
15
Mr. J. Sai Deepak, Adv.
Mr. Muttu Kumar, Adv.
Mr. R. Abhishek, Adv.
Mr. Ankit Tripathi, Adv.
Mr. Avinash Sharma, Adv.
Mr. J. Sai Deepak, Adv.
Mr. Suvidutt M.S., AOR
Mr. R. Abhishek, Adv.
Mr./Ms. Awkit Tripathi, Adv.
Ms. Padhmalakshmi Iyendar, AAG
Mr. Vishal Meghwal, Adv.
Mr. Milind Kumar, AOR
Petitioner-in-person
Mr. M.T. George, AOR
Mr. Karappankutty, Adv.
Mrs. Susy Abraham, Adv.
Mr. Johns George, Adv.
Ms. Prachi Bajpai, AOR
Mr. J Sai Deepak, Adv.
Mr. K.V. Muthu Kumar, AOR
Mr. Akshay R, Adv.
Mr. Jose Abraham, AOR
Mr. Biju P Raman, AOR
Mr. Gopal Sankara Narayanan, Sr. Adv.
Ms. Aswathi M.K, AOR
Mr. Rabin Majumder, AOR
Mr. K.P. Kylashnatha Pillay, Sr. Adv.
Ms. Rashmi Singhania, AOR
Mr. Purushaindra Kaurav, Sr. Adv.
Ms. Rashmi Singhania, AOR
Ms. Anuradha Mishra, Adv.
Mr. V. Chitambaresh, Sr. Adv.
Mr. Renjith B Marar, Adv.
Ms. Lakshmi N. Kaimal, AOR
Mr. Mahendra Kumawat, Adv.
Mr. P.R. Kovilan, Adv.
Mrs. Geetha Kovilan, AOR
16
Mr. Anil V. Katarki, Adv.
Mr. Anil C. Nishani, Adv.
Mr. Kiran Kumar, Adv.
Mr. P. Prasanna Kumar, Adv.
Mr. L.S. Chandrashekhar, Adv.
Mr. T.R.B. Sivakumar, AOR
Mr. C.S. Vaidyanathan, Sr. Adv.
Mr. D. Bharth Kumar, Adv.
Mr. K.V. Sreemithun, Adv.
Mr. Bhaskar Gautam, Adv.
Ms. Meenakshi Lekhi, Adv.
Mr. Jilendra Tripati, Adv.
Mr. Reghu S., Adv.
Mr. Santosh Kumar, Adv.
Mr. Praneet Pranav, Adv.
Mr. Nachikita Joshi, Adv.
Mr. Rahul G. Tanwani, Adv.
Mr. Akshay, Adv.
Mr. Anoop Prakash Awasthi, AOR
Mr. G. Sivabalamurugan, AOR
Mr. Selvaraj Mahendran, Adv.
Mr. M. Vivek Bharathi, Adv.
Dr. K.P. Kylashnatha Pillay, Sr. Adv.
Mrs. V.S. Lakshmi, Adv.
Mr. Bhavani Shankar Gadnis, Adv
Mr. Vishwanath B. Gadnis, Adv.
Mr. Zartab Anwar, Adv.
Mr. A. Venayagam Balan, AOR
Mr. Srimuthan, Adv.
Mr. D.V. Raghu, Adv.
Ms. V.S. Lakshmi, Adv.
Mr. Vinayagan Balan, Adv.
Mr. V.V. Pattabhiram, Adv.
Mr. Raghu Vansy Dasika, Adv.
Mr. Praneet Pranav, Adv.
Mr. Santosh Kumar, Adv.
Mr. Nachiketa Joshi, Adv.
Ms. Soumya Ranjan, Adv.
Mr. Piyush Beniwal, Adv.
Mr. Anurag Singh, Adv.
Mr. A. Venayagam Balan, AOR
Mr. P.S. Sudheer, AOR
Mr. Rishi Maheshwari, Adv.
Mr. Bharat Sood, Adv.
Ms. Anne Mathew, Adv.
Ms. Shruti Jose, Adv.
17
Mr. Venkita Subramoniam T.R, AOR
Mr. P.V. Dinesh, AOR
Mr. Mukund P Unny, Adv.
Mr. Ashwini Kumar Singh, Adv.
Mr. Bineesh K, Adv.
Mr. P.V. Surendranath, Sr. Adv.
Ms. Resmitha R. Chandran, AOR
Mr. Subhash Chandran K.R, Adv.
Ms. Lekha Sudhakaran, Adv.
Ms. Yogamaya M.G., Adv.
Ms. Indira Jaising, Sr. Adv.
Mr. Prashant Padmanabhan, AOR
Ms. Aanchal Singh, Adv.
Mr. Mohammad Wasim, Adv.
Mr. Paras Nath Singh, Adv.
Ms. Nehmat Kaur, Adv.
Ms. Disha Wadekar, Adv.
Ms. Heena Mistry, Adv.
Dr. Manish Singhvi, Sr. Adv.
Mr. Shailja Nanda Mishra, adv.
Mr. Arpit Parkash, Adv.
Mr. Sandeep Kumar Jha, AOR
Mr. K.V. Jagdishvaran, Adv.
Mrs. G. Indira, AOR
Mr. K.M. Natraj, ASG
Mr. Sharat Nambiar, Adv.
Ms. Priyanka S. Bhat, Adv.
Mr. Vatsal Joshi, Adv.
Mr. Vinayak Sharma, Adv.
Ms. Indira Bhakar, Adv.
Mr. Shrikanth P.S., Adv.
Mr. B.K. Prasad, AOR
Mr. Tushar Mehta,Ld. S.G.
Mr. K.M. Natraj, ASG
Mr. Vikramjit Banerjee, ASG
Mr. Siddharth Sinha, Adv.
Mr. Om Prakash Shukla, Adv.
Mr. Kanu Agarwal, Adv.
Mr. Rajat Nair, Adv.
Mr. Ankur Talwar, Adv.
Mr. S.S. Raizvi, Adv.
Ms. Vanshaja Shukla, Adv.
Mr. Arvind Kumar Sharma, AOR
Mr. B.V. Balramdas, AOR
Mr. Gurmeet Singh Makker, AOR
18
Mr. Narayan R. Panicker, Adv.
Mr. Alok Singh, Adv.
Mr. Abhishek Singh, Adv.
Ms. Manju Sharma Jetley, AOR
Mr. Wills Mathews, Adv.
Mr. Paul John Edison, Adv.
Mr. Shree Pal Singh, AOR
Mr. Shekhar Naphade, Sr. Adv.
Mr. E.R. Kumar, Adv.
Mr. Ashok Jain, Adv.
Ms. Aishwarya Dash, Adv.
Ms. Lakshmi Iyer, Adv.
Mrs. Sonal Gupta, Adv.
Mr. Tanya Chaudhary, Adv.
Ms. Swati Bhardwaj, Adv.
Ms. Anwesha Padhi, Adv.
Mr. Sarthak Gaur, Adv.
Mr. Raghav Bansal, Adv.
Mr. Paritosh Arora, Adv.
Ms. Nitika Pandey, Adv.
Mr. Anoop Jain, Adv.
Mr. Mohit Bagna, Adv.
Mr. Abhishek Baid, Adv.
For M/s Parekh & Co.
Mr. V.R.S. Narayan Pillai, Adv.
Mr. Hitsh Kumar Sharma, Adv.
Mr. Akhileshwar Jha, Adv.
Mr. G.S.R. Subramoniam, Adv.
Mr. G.S. Nair, Adv.
Mr. VRS Narayan Pillai, Adv.
Mr. Hitesh Kumar Sharma, Adv.
Mr. Akhileshwar Jha, Adv.
Mr. GSR Subramanian, Adv.
Mr. Hitesh Kumar Sharma, Adv.
Mr. Akhileshwar Jha, Adv.
Mr. GSR Subramoinun, Adv.
Mr. M. Yogesh Kanna, AOR
Mr. Karthik Rajendran, Adv.
Mr. Mahfooz A Nazki, Adv.
Mr. Gowtham Polanki, Adv.
Mr. Fali S. Nariman, Sr. Adv.
Mr. Parag Tripathy, Sr. Adv.
Mr. P.H. Parekh Sr. Adv.
Mr. D.P. Mohanty, Adv.
Mr. Abeezar Faizullabhoy, Adv.
19
Mr. Murtaza Kachwalla, Adv.
Mr. Subhash Sharma, Adv.
Ms. Sonal Gupta, Adv.
Ms. Malvika Bhanot, Adv.
Ms. Anwesha Padhi, Adv.
Mr. Paritosh Arora, Adv.
Mr. Nikhil Ramdev, Adv.
Ms. Ashna Bhatnagar, Adv.
For M/s Parekh & Co. AOR
Mr. Saket Singh, Adv.
Mr. Manu Nair, Adv.
Mr. Kuber Dewan, Adv.
Ms. Suvarma Kashyap, Adv.
Mr. Ashok Dedhia, Adv.
Mr. S.S. Shroff, AOR
Dr. Menaka Guruswamy, Sr. Adv.
Mr. Mohit Negi, Adv.
Mr. Bhanya Tandon, Adv.
Dr. Menaka Guruswamy, Sr. Adv.
Mr. Preet Pal Singh, AOR
Mr. Savita Singh, AOR
Mr. Prakash Gautam, Adv.
Mr. Anish Kumar Gupta, Adv.
Mr. Sujeet Kumar, Adv.
Mr. Gautam Kr. Singh, Adv.
Ms. Alapna Sharma, Adv.
Mr. N.K. Kaul, Sr. Adv.
Mr. Divyanshu Srivastava, Adv.
Mr. Bhuvan Mishra, Adv.
Ms. Anu Bagai, Adv.
Mr. Ramchandra M., Adv.
Mr. Ranjit Kumar, Sr. Adv.
Mr. Archana Pathak Dave, AOR
Ms. Ankita Chaudhary, Adv.
Mr. Kumar Prashant, Adv.
Mr. Deepak Kumar, Adv.
Mr. Prerit Shukla, Adv.
Mr. K. Radhakrishnan, Sr. Adv.
Mr. Rupesh Kumar, Adv.
Ms. Pankhuri Shrivastava, Adv.
Ms. Neelam Sharma, Adv.
Mr. Rajeev Sharma, Adv.
Ms. Vasvi Nagar, Adv.
20
Ms. Shylaja Vijayan, Adv.
Mr. K. Radhakrishnan, Sr. Adv.
Mr. Rupesh Kumar, Adv.
Mr. Anand Kannan, Adv.
Dr. Menaka Guruswamy, Sr. Adv.
Mr. Bhavya Tandon, Adv.
Mr. Neeraj Kishan Kaul, Sr. Adv.
Mr. R. Balasubramanium, Sr. Adv.
Mr. Sandeep Singh, Adv.
Mr. Sanjay Tyagi, Adv.
Mr. Vijay Dahiya, Adv.
Mr. Divyansh, Adv.
Ms. Mehul Gupta, Adv.
Mr. Nachiketa Joshi, Adv.
Mr. Ardendumauli Prasad, Adv.
Mr. Rahul Thanwani, Adv.
Ms. Alabhya Dhamija, Adv.
Mr. Bhaskar Gowtham, Adv.
Mr. D. Bharat Kumar, Adv.
Mr. Santosh Kr. Pandey, Adv.
Mr. R. Balasubramaniam, Sr. Adv.
Mr. Mukul Singh, Adv.
Ms. Bharti Tyagi, AOR
Mr. Bharat Singh, Adv.
Ms. Harshita Singh, Adv.
Mr. Tahir Hakim, Adv.
Mr. M.R. Shamshad, AOR
Mr. Aditya Samaddar, Adv.
Mr. Arijit Sarkar, Adv.
Mr. M.R. Shamshad, AOR
Mr. Zaki Ahmad Khan, Adv.
Mr. Aditya Samaddar, Adv.
Mr. Arijit Sarkar, Adv.
Mr. J Sai Deepak, Adv.
Mr. Suvidutt M.S., Adv.
Mr. Vibhor Ahlawat, Adv.
Ms. Smita Pandey, Adv.
Mr. Abhishek Kotnala, Adv.
Mr. Ankit Tripathi, Adv.
Ms. Shaktiki Sharma, adv.
Mr. Yogesh Kumar, Adv.
Mr. Abhijeet Singh, Adv.
Mr. A. Rajarajan, Adv.
Mr. L. Vasuki Rajarajan, Adv.
Mr. Deepak Anand, AOR
21
Mr. C.U. Singh, Sr. Adv.
Mr. Himanshu Sharma, AOR
Ms. Aditi Sharma, Adv.
Mr. Darpan K.M., Adv.
Ms. Hetu Arora Sethi, Adv.
Mr. C.S. Vaidhyanathan, Sr. Adv.
Mr. Anoop Kumar, Adv.
Ms. Bhativardhan Singh, Adv.
Mr. Sreemithun, Adv.
Mr. Santosh Kumar, Adv.
Mr. Raghu Vamsy D., Adv.
Mr. Yogeshwaran, Adv.
Mr. Sridhar Pottaraju, Adv.
Mr. Jaideep Gupta, Sr. Adv.
Mr. G. Prakash, AOR
Mr. Jishnu M.L., Adv.
Ms. Priyanka Prakash, Adv.
Mrs. Beena Prakash, Adv.
Mr. Gopal Sankaranarayanan, Sr. Adv.
Mr. Awasthi M.K., Adv.
Mr. Ravi Prakash Gupta, Adv.
Mr. Anubhav, Adv.
Ms. Shoba Ramamoorthy, AOR
Mr. Sriram J. Thalapathy, Adv.
Mr. Shilp Vinod, Adv.
Mr. Pushkin Rajkumar, Adv.
Mr. Mohan Prasaran, Sr. Adv.
Mr. M.A. Chinnasamy, Adv.
Mr. C. Rubavathi, Adv.
Mr. V. Senthil Kumar, Adv.
Mr. P.V. Yogeswaran, Adv.
Mr. P. Rajaram, Adv.
Mr. Ashish Upadhyay, Adv.
Mr. V. Keertana, Adv.
Mr. Babul Kumar, Adv.
Mr. S. Alagarsamy, Adv.
Mr. Rakesh Khanna, Sr. Adv.
Ms. Sunita Tiwary, Adv.
Mr. T.S. Chaudhary, Adv.
Mr. Kamal Mohan Gupta, AOR
Mr. MD. Nizamuddin Pasha, Adv.
Ms. Ranjeeta Rohatgi, AOR
22
Mrs. Indira Jaising, Sr. Adv.
Mr. Ravindra Srivastava, Sr. Adv.
Mr. Sidharth Luthra,Sr. Adv.
Mrs. Shiraz Patodia, AOR
Mr. Ashish Singh, Adv.
Mrs. Juhi Chawla, Adv.
Mr. Nikhil Mehndiratta, Adv.
Mr. Mukesh K. Giri, AOR
Mr. Kapil Sibal, Sr. Adv.
Mr. M.R. Shamshad, AOR
Mr. Aditya Samaddar, Adv.
Mr. Zaki Ahmad Khan, Adv.
Mr. Arijit Sarkar, Adv.
Mr. Karuppaiah Meyyappan, Adv.
Ms. Kanika Kalaiyarasan, Adv.
Mr. R.C. Kaushik, AOR
Mr. Farrukh Rasheed, AOR
Mr. Shyam Divan, Sr. Adv.
Mr. Sidharth Bhatnagar, Sr. Adv.
Ms. Nandini Gore, Adv.
Ms. Sonia Nigam, Adv.
Ms. Tariha Karanjawala, Adv.
Ms. Niharika Karanjawala, Adv.
Ms. Neha Khandelwal, Adv.
Mr. Jasvir Singh Sabharwal, Adv.
Ms. Samiksha Godiyal, Adv.
Mr. Udayaditya Banerjee, Adv.
Ms. Sugandha Yadav, Adv.
For M/s Karanjawala & Co., AOR
Mr. Kavin Gulati, Sr. Adv.
Mr. Sidharth Bhatnagar, Sr. Adv.
Ms. Nandini Gore, Adv.
Mr. Jatin Mongia, Adv.
Ms. Tariha Karanjawala, Adv.
Ms. Niharika Karanjawala, Adv.
Ms. Neha Khandelwal, Adv.
Mr. Arjun Sharma, Adv.
Mr. Karanveer Singh Anand, Adv.
For M/s Karanjawala & Co., AOR
Mr. Siddhartha Chowdhury, AOR
Mr. Percy Ghandy, Adv.
Mr. Debmalya Banerjee, Adv.
Mr. Rohan Sharma, Adv.
Mr. Kartik Bhatnagar, Adv.
23
Mr. AS Aman, Adv.
Mr. Vardaan Wanchoo, Adv.
Mr. Ujjwal Singh, Adv.
For M/s Karanjawala & Co., AOR
M/s Lawyers S. Knit & Co.
Mr. Shantanu J., Adv.
Mr. Purushottam Sharma Tripathi, AOR
Ms. Vahi Vyas, Adv.
Mr. Ravi Chandra Prakash, Adv.
Mr. Amit, Adv.
Mr. Abhishek Tripathi, Adv.
Ms. Hemantika Wahi, AOR
Mr. B. V. Balaram Das, AOR
Mr. B. Vinodh Kanna, AOR
Mr. Lenin Rajasehar, Adv.
Mr. Ranjan Kumar, Adv.
Mr. C. K. Sasi, AOR
Ms. Nayantara Roy, Adv.
Mr. Abdulla Naseeh, Adv.
Mr. Somya Gupta, Adv.
Mr. S. Udaya Kumar Sagar, AOR
Mr. Talha Abdul Rahman, AOR
Mr. J.M.S. Kirshna Ayyiar, Adv.
Mr. S.K. Rajora, Adv.
Mr. Thambi Narshiman Pillai, Adv.
Mr. M. Nayyar, Adv.
Mr. C.V. Nathanan, Adv.
Ms. Divya Jyoti Singh, Adv.
UPON hearing the counsel the Court made the following
O R D E R
RE : ISSUE “Whether this Court can refer Questions of Law to a Larger Bench in a Review Petition?” Arguments concluded.
24
Orders reserved.
List on 10.02.2020 for pronouncement of orders. Parties are allowed to file their respective written submissions, if any, by 07.02.2020. (SANJAY KUMAR-II) (CHARANJEET KAUR) (INDU KUMARI POKHRIYAL) AR-CUM-PS AR-CUM-PS ASSTT. REGISTRAR