Supreme Court - Daily Orders
Sridhar vs M/S. Ozone Projects Pvt Ltd on 8 April, 2024
Author: Sanjay Karol
Bench: Sanjay Karol
ITEM NO.22 COURT NO.9 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 8008/2024
(Arising out of impugned final judgment and order dated 30-01-2024
in FA No. 33/2024 passed by the National Consumers Disputes
Redressal Commission, New Delhi)
SRIDHAR Petitioner(s)
VERSUS
M/S. OZONE PROJECTS PVT LTD Respondent(s)
(FOR ADMISSION and I.R. )
Date : 08-04-2024 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KAROL
HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA
For Petitioner(s) Mr. P.V. Yogeswaran, Adv.
Mr. Ashish Kumar Upadhyay, AOR
Mr. Y. Lokesh, Adv.
Mr. V. Kandha Prabhu, Adv.
Ms. Maitri Goal, Adv.
Mr. Sachin Kumar Verma, Adv.
Mr. Arun Singh, Adv.
Mr. N.B.V. Srinivasa Reddy, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice, returnable within six weeks.
(SONIA BHASIN) (RANJANA SHAILEY) Signature Not VerifiedCOURT MASTER (SH) COURT MASTER (NSH) Digitally signed by SONIA BHASIN Date: 2024.04.08 16:54:07 IST Reason: