Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 9 in Insurance Regulatory and Development Authority of India (Re-insurance) Regulations, 2018 9. 'Exempted Insurer' means a person or classes of persons carrying on insurance business under Section 118(c) of the Act;
