Gauhati High Court
Umeshwar Prasad vs Union Of India And 5 Ors on 23 November, 2020
Author: Michael Zothankhuma
Bench: Michael Zothankhuma
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GAHC010027432015
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/7561/2015
UMESHWAR PRASAD
S/O- LT. LAKSHMI DUTT ROUT, VILL. and P.O.- TAMURIA, DIST.-
MADHUBANI, STATE- BIHAR, PIN- 847410.
VERSUS
UNION OF INDIA and 5 ORS.
REP. BY THE SECY. TO THE GOVT. OF INDIA, MINISTRY OF TRANSPORT
BORDER, E-WING, 4TH FLOOR, SENA BHAWAN, NEW DELHI- 110010.
2:THE DIRECTOR GENERAL OF DHO
BORDER ROADS
SEEMA SADAK BHAWAN GREF
NEAR SIBAJI MANDIR
NARAYAN
NEW DLEHI- 110001.
3:THE COMMANDANT
EASTERN BASE WORKSHOP GREF
C/O- 99 APO.
4:THE CENTRE COMMANDER
GREF CENTRE
DIGHI CAMP
PUNE- 15.
5:THE COMMANDER GREF
23
BRTFGREF
C/O- 99 APO
DAPORIJO.
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6:THE COMMANDING OFFICER
UNIT- 1085 FIELD WORKSHOP GREF
C/O - 99 APO
Advocate for the Petitioner : MS.B TALUKDAR
Advocate for the Respondent : ASSTT.S.G.I.
BEFORE
HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA
ORDER
Date : 23.11.2020 On the prayer of the parties, list this matter on 04.12.2020.
JUDGE Comparing Assistant