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Karnataka High Court

Shivappa Jadisiddabasappa Jadennavar vs Nagaraja @ Nagappa S/O ... on 25 March, 2019

Author: Krishna S Dixit

Bench: Krishna S.Dixit

                       :1:


          IN THE HIGH COURT OF KARNATAKA
                  DHARWAD BENCH

      DATED THIS THE 25TH DAY OF MARCH 2019

                      BEFORE

      THE HON'BLE MR.JUSTICE KRISHNA S.DIXIT

      WRIT PETITION NO.106747 OF 2018(GM-CPC)

BETWEEN

SHIVAPPA JADISIDDABASAPPA JADENNAVAR
S/O SIDDABASAPPA, AGE: ABOUT 67 YEARS,
OCC: AGRICULTURE AND BUSINESS,
R/O: HIREKOLACHI VILLAGE,
HUVINAHADAGALI TALUKA,
BALLARI DISTRICT-583216.
                                     ... PETITIONER

(BY SRI.MANJUNATHA G PATIL, ADV.)

AND

1.    NAGARAJA @ NAGAPPA S/O JADISIDDABASAPPA
      AGE: ABOUT 45 YEARS,
      OCC: AGRICULTURE AND BUSINESS,
      R/O: HIREKOLACHI VILLAGE,
      HUVINAHADAGALI TALUKA,
      BALLARI DISTRICT-583216.

2.    SMT.HEMAVATI W/O SHAMBULINGAPPA JADENNAVAR
      AGE: ABOUT 52 YEARS,
      OCC: AGRICULTURE AND BUSINESS,
      R/O: MASALAWAD VILLAGE,
      HUVINAHADAGALI TALUKA,
      BALLARI DISTRICT-583216.
                         :2:


3.    KUM. PRAVEEN S/O SHAMBULINGAPPAP JADENNAVAR
      AGE: ABOUT 28 YEARS,
      OCC: AGRICULTURE AND BUSINESS,
      R/O: MASALAWAD VILLAGE,
      HUVINAHADAGALI TALUKA,
      BALLARI DISTRICT-583216.

4.    SHRI.PRATAP S/O SHAMBULINGAPPA JADENNAVAR
      AGE: ABOUT 23 YEARS,OCC: STUDENT,
      R/O: MASALAWAD VILLAGE,
      HUVINAHADAGALI TALUKA,
      BALLARI DISTRICT-583216.

5.    SHRIDHAR S/O SHIVAPPA JADENNAVAR
      AGE 42 YEARS, OCC:AGRI & BUSINESS
      R/O HIREKOLACHI, TAL.HUVINAHADAGALI
      DIST.BALLARI-583216.

6.    PRASHANT S/O SHIVAPPA JADENNAVAR
      AGE 37 YEARS, OCC:AGRI & BUSINESS
      R/O HIREKOLACHI, TAL.HUVINAHADAGALI
      DIST.BALLARI-583216.

7.    GIRISH S/O SHIVAPPA JADENNAVAR
      AGE 37 YEARS, OCC:AGRI & BUSINESS
      R/O HIREKOLACHI, TAL.HUVINAHADAGALI
      DIST.BALLARI-583216.

8.    SMT.VISHALAMMA W/O VEERAPPA JADENNAVAR
      AGE 43 YEARS, OCC:AGRI & BUSINESS
      R/O HARAPANAHALLI, TAL.HARAPANAHALLI
      DIST.DAVANAGERE-583501.

9.    KUM.PRADEEP S/O VEERAPPA JADENNAVAR
      AGE 24 YEARS, OCC:STUDENT
      R/O HARAPANAHALLI, TAL.HARAPANAHALLI
      DIST.DAVANAGERE-583501.

10.   KUM.RAJAPPA S/O VEERAPPA JADENNAVAR
      AGE 21 YEARS, OCC:STUDENT
                          :3:


      R/O HARAPANAHALLI, TAL.HARAPANAHALLI
      DIST.DAVANAGERE-583501.

11.   KUM.KAVYA D/O VEERAPPA JADENNAVAR
      AGE 24 YEARS, OCC:STUDENT
      R/O HARAPANAHALLI, TAL.HARAPANAHALLI
      DIST.DAVANAGERE-583501.
                                  ....RESPONDENTS


      THIS WRIT PETITION IS FILED UNDER ARTICLES

226 AND 227 OF THE CONSTITUTION OF INDIA, PRAYING

TO SET ASIDE THE ORDER PASSED BY THE SUB REGISTER

IN HUNOKA/HUHA/18-19/33 (IN O.S.NO.64/2018) ON THE

FILE OF SENIOR CIVIL JUDGE AND JMFC, AT HUVINA

HADAGALI    IN   BALLARI-DISTRICT    AND   MARKED   AS

ANNEXURE-"F"     DATED:05.10.2018,   ALLOW   THE   WRIT

PETITION WITH COSTS AND GRANT INTERIM ORDER,TO

STAY THE FURTHER PROCEEDINGS IN O.S.NO.64/2018 ON

THE FILE OF SENIOR CIVIL JUDGE AND JMFC,AT HUVINA

HADAGALI IN BALLARI-DISTRICT, PENDING DISPOSAL OF

THIS WRIT PETITION.


      THIS PETITION COMING ON FOR ORDERS THIS DAY,

THE COURT MADE THE FOLLOWING:-
                         :4:




                       ORDER

Petition is dismissed as withdrawn in terms of memo.

Sd/-

JUDGE Hmb