Karnataka High Court
Shivappa Jadisiddabasappa Jadennavar vs Nagaraja @ Nagappa S/O ... on 25 March, 2019
Author: Krishna S Dixit
Bench: Krishna S.Dixit
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IN THE HIGH COURT OF KARNATAKA
DHARWAD BENCH
DATED THIS THE 25TH DAY OF MARCH 2019
BEFORE
THE HON'BLE MR.JUSTICE KRISHNA S.DIXIT
WRIT PETITION NO.106747 OF 2018(GM-CPC)
BETWEEN
SHIVAPPA JADISIDDABASAPPA JADENNAVAR
S/O SIDDABASAPPA, AGE: ABOUT 67 YEARS,
OCC: AGRICULTURE AND BUSINESS,
R/O: HIREKOLACHI VILLAGE,
HUVINAHADAGALI TALUKA,
BALLARI DISTRICT-583216.
... PETITIONER
(BY SRI.MANJUNATHA G PATIL, ADV.)
AND
1. NAGARAJA @ NAGAPPA S/O JADISIDDABASAPPA
AGE: ABOUT 45 YEARS,
OCC: AGRICULTURE AND BUSINESS,
R/O: HIREKOLACHI VILLAGE,
HUVINAHADAGALI TALUKA,
BALLARI DISTRICT-583216.
2. SMT.HEMAVATI W/O SHAMBULINGAPPA JADENNAVAR
AGE: ABOUT 52 YEARS,
OCC: AGRICULTURE AND BUSINESS,
R/O: MASALAWAD VILLAGE,
HUVINAHADAGALI TALUKA,
BALLARI DISTRICT-583216.
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3. KUM. PRAVEEN S/O SHAMBULINGAPPAP JADENNAVAR
AGE: ABOUT 28 YEARS,
OCC: AGRICULTURE AND BUSINESS,
R/O: MASALAWAD VILLAGE,
HUVINAHADAGALI TALUKA,
BALLARI DISTRICT-583216.
4. SHRI.PRATAP S/O SHAMBULINGAPPA JADENNAVAR
AGE: ABOUT 23 YEARS,OCC: STUDENT,
R/O: MASALAWAD VILLAGE,
HUVINAHADAGALI TALUKA,
BALLARI DISTRICT-583216.
5. SHRIDHAR S/O SHIVAPPA JADENNAVAR
AGE 42 YEARS, OCC:AGRI & BUSINESS
R/O HIREKOLACHI, TAL.HUVINAHADAGALI
DIST.BALLARI-583216.
6. PRASHANT S/O SHIVAPPA JADENNAVAR
AGE 37 YEARS, OCC:AGRI & BUSINESS
R/O HIREKOLACHI, TAL.HUVINAHADAGALI
DIST.BALLARI-583216.
7. GIRISH S/O SHIVAPPA JADENNAVAR
AGE 37 YEARS, OCC:AGRI & BUSINESS
R/O HIREKOLACHI, TAL.HUVINAHADAGALI
DIST.BALLARI-583216.
8. SMT.VISHALAMMA W/O VEERAPPA JADENNAVAR
AGE 43 YEARS, OCC:AGRI & BUSINESS
R/O HARAPANAHALLI, TAL.HARAPANAHALLI
DIST.DAVANAGERE-583501.
9. KUM.PRADEEP S/O VEERAPPA JADENNAVAR
AGE 24 YEARS, OCC:STUDENT
R/O HARAPANAHALLI, TAL.HARAPANAHALLI
DIST.DAVANAGERE-583501.
10. KUM.RAJAPPA S/O VEERAPPA JADENNAVAR
AGE 21 YEARS, OCC:STUDENT
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R/O HARAPANAHALLI, TAL.HARAPANAHALLI
DIST.DAVANAGERE-583501.
11. KUM.KAVYA D/O VEERAPPA JADENNAVAR
AGE 24 YEARS, OCC:STUDENT
R/O HARAPANAHALLI, TAL.HARAPANAHALLI
DIST.DAVANAGERE-583501.
....RESPONDENTS
THIS WRIT PETITION IS FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA, PRAYING
TO SET ASIDE THE ORDER PASSED BY THE SUB REGISTER
IN HUNOKA/HUHA/18-19/33 (IN O.S.NO.64/2018) ON THE
FILE OF SENIOR CIVIL JUDGE AND JMFC, AT HUVINA
HADAGALI IN BALLARI-DISTRICT AND MARKED AS
ANNEXURE-"F" DATED:05.10.2018, ALLOW THE WRIT
PETITION WITH COSTS AND GRANT INTERIM ORDER,TO
STAY THE FURTHER PROCEEDINGS IN O.S.NO.64/2018 ON
THE FILE OF SENIOR CIVIL JUDGE AND JMFC,AT HUVINA
HADAGALI IN BALLARI-DISTRICT, PENDING DISPOSAL OF
THIS WRIT PETITION.
THIS PETITION COMING ON FOR ORDERS THIS DAY,
THE COURT MADE THE FOLLOWING:-
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ORDER
Petition is dismissed as withdrawn in terms of memo.
Sd/-
JUDGE Hmb