Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 4] [Section 3(2)] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(2)(g) in Punjab Apartment and Property Regulation Act, 1995

(g)specify, in writing, the date by which possession of the plot or apartment is to be handed over and he shall hand over such possession accordingly;