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Supreme Court - Daily Orders

S. Jeevanantham vs State By Inspector Of Police on 19 August, 2019

Bench: Deepak Gupta, Aniruddha Bose

     ITEM NO.46                             COURT NO.13                  SECTION II-C

                                  S U P R E M E C O U R T O F       I N D I A
                                          RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CRIMINAL)..... Diary No(s).28085/2019

     (Arising out of impugned final judgment and order dated 14-11-2018
     in CRLOP No.15221/2009, 14-11-2018 in CRLOP No.15222/2009 passed by
     the High Court Of Judicature At Madras)

     S. JEEVANANTHAM ETC.                                                Petitioner(s)

                                                    VERSUS

     STATE BY INSPECTOR OF POLICE                                        Respondent(s)

     (FOR ADMISSION and I.R. and IA No.120401/2019-CONDONATION OF DELAY
     IN FILING and IA No.120402/2019-EXEMPTION FROM FILING O.T.)

     Date : 19-08-2019 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE DEEPAK GUPTA
                             HON'BLE MR. JUSTICE ANIRUDDHA BOSE

     For Petitioner(s)
                                       Mr. S. Nagamuthu, Sr. Adv.
                                       Mr. Y. Arunagiri, Adv.
                                       Mr. P. Soma Sundaram, AOR

     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

At the request of learned counsel for the petitioners, list on 06.09.2019.

(ARJUN BISHT) (RENU KAPOOR) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by ARJUN BISHT Date: 2019.08.19 17:14:25 IST Reason: