Supreme Court - Daily Orders
S. Jeevanantham vs State By Inspector Of Police on 19 August, 2019
Bench: Deepak Gupta, Aniruddha Bose
ITEM NO.46 COURT NO.13 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL)..... Diary No(s).28085/2019
(Arising out of impugned final judgment and order dated 14-11-2018
in CRLOP No.15221/2009, 14-11-2018 in CRLOP No.15222/2009 passed by
the High Court Of Judicature At Madras)
S. JEEVANANTHAM ETC. Petitioner(s)
VERSUS
STATE BY INSPECTOR OF POLICE Respondent(s)
(FOR ADMISSION and I.R. and IA No.120401/2019-CONDONATION OF DELAY
IN FILING and IA No.120402/2019-EXEMPTION FROM FILING O.T.)
Date : 19-08-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DEEPAK GUPTA
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
For Petitioner(s)
Mr. S. Nagamuthu, Sr. Adv.
Mr. Y. Arunagiri, Adv.
Mr. P. Soma Sundaram, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
At the request of learned counsel for the petitioners, list on 06.09.2019.
(ARJUN BISHT) (RENU KAPOOR) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by ARJUN BISHT Date: 2019.08.19 17:14:25 IST Reason: