Section 7(5) in The Orissa Grama Panchayats (Minor Forest Produce Administration) Rules, 2002
(5)If after cancellation of the registration under Sub-rule (4) it appears to the Sarpanch/Secretary that the trader is still continuing his trade in the Minor Forest Produce, the Sarpanch/Secretary shall report the matter to the Divisional Forest Officer for taking action against the person under the appropriate provisions of law.
