Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 61 in The U.P. Co-operative Societies Employees Service Regulations, 1975 61. An employee who was on leave on medical grounds shall before resumption of duty be required to produce certificate of fitness from his medical attendant.
