Bombay High Court
Aadhya Krantiveer Samshersing Paradhi ... vs Government on 10 December, 2025
Author: Nitin B. Suryawanshi
Bench: Nitin B. Suryawanshi
1 922-CP-261-25.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
CONT. PETITION NO. 261 OF 2025
AADHYA KRANTIVEER SAMSHERSING PARADHI ADIVASI
BAHUUDESHIYA SANSTHA, DAHIWAD
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
...
WITH
CONT. PETITION NO. 259 OF 2025
ADIWASI PARADHI SAMAJ MAHILA BACHAT GAT, DAHIWAD
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
...
Mr. Yogesh B. Bolkar, Advocate for the Petitioner
Mrs. V. S. Chaudhari, AGP for Respondent/State
...
CORAM : NITIN B. SURYAWANSHI AND
VAISHALI PATIL JADHAV, JJ.
DATE : 10th DECEMBER, 2025 PER COURT :
1. Mr. Dinkar J. Pawara, Tribal Commissioner to remain present in this Court along with the record of the tender on the next date.
2. Stand over to 17/12/2025.
(VAISHALI PATIL JADHAV, J.) (NITIN B. SURYAWANSHI, J.) SVH