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[Cites 0, Cited by 0] [Section 103(2)] [Section 103] [Entire Act]

State of Punjab - Subsection

Section 103(2)(b) in The Punjab Town Improvement Act, 1922

(b)all liabilities which are enforceable against the trust shall be enforceable against the State Government to the extent of the properties, funds and dues vested in and realised by the State Government; and