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[Cites 0, Cited by 0] [Section 8(4)] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(4)(a) in The Beedi Workers Welfare Fund Act, 1976

(a)with such assistance, if any as he may think fit, enter at any reasonable time, any place which he considers it necessary to enter for carrying out the purposes of this Act;