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State of Jharkhand - Section

Section 9B in The Bihar Consolidation of Holdings and Prevention of Fragmentation Rules, 1958

9B.

The objections received by the Assistant Consolidation Officer under Section 12(2) shall be forwarded by him to the Consolidation Officer for disposal. Separate files shall be opened for each case in which objections are received under Section 12(2) of the Act. The file of each case shall deal with one set of parties. All the objections shall be entered in a register in Form XXV in the office of the Consolidation Officer.