Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(15)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(15)(ii) in The Defence of India Act, 1962

(ii)the prohibition of such person from entering or residing or remaining in any area,