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Jammu & Kashmir High Court - Srinagar Bench

Jaffar Ahmad Parray vs Ut Of J&K And Anr on 1 September, 2023

Author: Puneet Gupta

Bench: Puneet Gupta

                                                                Serial No. 7
                                                                Regular cause list
  IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                     AT SRINAGAR
                                  WP(Crl) No. 209/2023


Jaffar Ahmad Parray
                                                     ..... Appellant/petitioner(s)
                                    Through: -
                       Mr. Mukhtar Ahmad Makroo, Advocate


                                          V/s
UT of J&K and Anr.
                                                             ..... Respondent(s)

Through: -

Mr. Sajad Ashraf, GA CORAM:
HON'BLE MR JUSTICE PUNEET GUPTA, JUDGE (ORDER) 01.09.2023 Counter affidavit be filed by or before the next date of hearing.

List on 20th September, 2023.

Record be made available on the next date of hearing.

(PUNEET GUPTA) JUDGE SRINAGAR 01.09.2023 "Mohammad Yasin Dar"