Jammu & Kashmir High Court - Srinagar Bench
Jaffar Ahmad Parray vs Ut Of J&K And Anr on 1 September, 2023
Author: Puneet Gupta
Bench: Puneet Gupta
Serial No. 7
Regular cause list
IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
WP(Crl) No. 209/2023
Jaffar Ahmad Parray
..... Appellant/petitioner(s)
Through: -
Mr. Mukhtar Ahmad Makroo, Advocate
V/s
UT of J&K and Anr.
..... Respondent(s)
Through: -
Mr. Sajad Ashraf, GA CORAM:
HON'BLE MR JUSTICE PUNEET GUPTA, JUDGE (ORDER) 01.09.2023 Counter affidavit be filed by or before the next date of hearing.
List on 20th September, 2023.
Record be made available on the next date of hearing.
(PUNEET GUPTA) JUDGE SRINAGAR 01.09.2023 "Mohammad Yasin Dar"