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[Cites 0, Cited by 0] [Section 59A(2)] [Section 59A] [Entire Act]

State of Gujarat - Subsection

Section 59A(2)(b) in The Gujarat Agricultural Produce Markets Act, 1963

(b)the conditions of appointment and service of officers and servants of the Board under clause (b) of sub-section (3) of Section 34-1;