Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Rajasthan - Subsection Section 4(1) in The State Apprenticeship Council Rules, 1976 (1)A member of the Council shall cease to be a member if he dies, resigns, become of unsound mind, is declared insolvent or is convicted for any criminal offence involving moral turpitude.
