Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31] [Entire Act] State of Chattisgarh - Subsection Section 31(2) in Ayush and Health Sciences University of Chhattisgarh Act, 2008 (2)The Board of Management may, from time to time make new or additional Statute and may amend or repeal the Statute in the manner hereinafter provided.
