Chattisgarh High Court
Sandeep Kumar Dubey vs State Of Chhattisgarh 10 Wps/7001/2018 ... on 25 October, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPS No. 7009 of 2018
Sandeep Kumar Dubey Vs. State of Chhattisgarh & Ors.
25/10/2018 Ms. Deepali Pandey, Advocate for the petitioner.
Shri DK Wankhede, Govt. Advocate for the State.
Dr. Sourabh Pandey, Advocate for respondent No.5.
Shri Raj Kumar Gupta, Advocate for respondent No.6. Shri Sandeep Dubey, Advocate for respondent No.7. Heard.
Admit.
Issue notice to respondents No.3 & 4 as per rules. Also issue notice on IA No.1 as above. List along with WPS No.5828 of 2018.
Sd/-
(P. Sam Koshy) Judge Inder