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Chattisgarh High Court

Sandeep Kumar Dubey vs State Of Chhattisgarh 10 Wps/7001/2018 ... on 25 October, 2018

                 HIGH COURT OF CHHATTISGARH, BILASPUR
                                      Order Sheet
                                WPS No. 7009 of 2018
              Sandeep Kumar Dubey Vs. State of Chhattisgarh & Ors.




25/10/2018   Ms. Deepali Pandey, Advocate for the petitioner.
             Shri DK Wankhede, Govt. Advocate for the State.
             Dr. Sourabh Pandey, Advocate for respondent No.5.

Shri Raj Kumar Gupta, Advocate for respondent No.6. Shri Sandeep Dubey, Advocate for respondent No.7. Heard.

Admit.

Issue notice to respondents No.3 & 4 as per rules. Also issue notice on IA No.1 as above. List along with WPS No.5828 of 2018.

Sd/-

(P. Sam Koshy) Judge Inder