Supreme Court - Daily Orders
M/S B Nishant Jewels Pvt Ltd vs Union Of India on 5 October, 2015
Author: C. Nagappan
Bench: C. Nagappan
ITEM NO.13 COURT NO.10 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. 2/2015 in Writ Petition(s)(Civil) No(s). 898/2014
M/S B NISHANT JEWELS PVT LTD AND ORS Petitioner(s)
VERSUS
UNION OF INDIA AND ANR Respondent(s)
(For directions as to dismissal of the writ petition and office
report)
Date : 05/10/2015 This application was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE C. NAGAPPAN
[IN CHAMBERS]
For Petitioner(s) Mr. Nikhil Goel,Adv.
For Respondent(s) Ms. Praveena Gautam, Adv.
Mr. Deepak Tyagi, Adv.
Ms. Pusshp Gupta, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Mr. Nikhil Goel, learned Advocate on record for the petitioners seeks to withdraw the Writ Petition. Prayer is granted.
The Writ Petition is dismissed as withdrawn. I.A. 2/2015 is accordingly disposed of. (Ashima Chhabra) (Suman Wadhwa) Signature Not Verified Sr. P.A. A.R.-cum-P.S. Digitally signed by Sanjay Kumar Date: 2015.10.06 (Signed order is placed on the file) 17:01:28 IST Reason:
IN THE SUPREME COURT OF INDIA CIVIL ORIGINAL JURISDICTION I.A. NO. 2 OF 2015 IN WRIT PETITION (CIVIL) NO. 898 OF 2014 M/S B NISHANT JEWELS PVT LTD AND ORS PETITIONER(S) VERSUS UNION OF INDIA AND ANR RESPONDENT(S) O R D E R Mr. Nikhil Goel, learned Advocate on record for the petitioners seeks to withdraw the Writ Petition.
Prayer is granted.
The Writ Petition is dismissed as withdrawn. I.A. 2/2015 is accordingly disposed of.
….................J. (C. NAGAPPAN) NEW DELHI;
October 05, 2015