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Bombay High Court

Pundlik Gole vs The State Of Maharashtra And Anr on 31 October, 2023

Author: Gauri Godse

Bench: Revati Mohite Dere, Gauri Godse

            Digitally
            signed by
            SHAGUFTA
   2023:BHC-AS:33039-DB
SHAGUFTA    QUTBUDDIN
QUTBUDDIN PATHAN
PATHAN      Date:                                                     9-IA-215-2021-GROUP.doc
            2023.11.01
            19:15:00
            +0530

                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                  CRIMINAL APPELLATE JURISDICTION

                                     INTERIM APPLICATION NO. 215 OF 2021
                                                     IN
                                       CRIMINAL APPEAL NO. 365 OF 2014

                    Pundlik Gole                                    ...Applicant
                         Versus
                    The State of Maharashtra & Anr.                 ...Respondents

                                                     WITH
                                          CRIMINAL APPEAL NO. 36 OF 2014

                    Jitendra Anandrao Chavan                        ...Appellant
                         Versus
                    The State of Maharashtra                        ...Respondent

                                                     WITH
                                         CRIMINAL APPEAL NO. 341 OF 2014

                    Sikandar S/o Nijam Pinjari                      ...Appellant
                         Versus
                    The State of Maharashtra & Anr.                 ...Respondents

                                                     WITH
                                         CRIMINAL APPEAL NO.383 OF 2014

                    Shailaja Gajanan Tarmale
                    @ Sakshi Pundlik Gole                           ...Appellant
                          Versus
                    The State of Maharashtra & Anr.                 ...Respondents




        SQ Pathan                                                                                   1/6



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                                          WITH
                           CRIMINAL APPLICATION NO.1155 OF 2016
                                          WITH
                           CRIMINAL APPLICATION NO.725 OF 2015
                                           IN
                              CRIMINAL APPEAL NO.383 OF 2014

            Shailaja Gajanan Tarmale
            @ Sakshi Pundlik Gole                         ...Applicant
                  Versus
            The State of Maharashtra                      ...Respondent

                                             WITH
                                 CRIMINAL APPEAL NO.365 OF 2014

            Pundlik Gole                                  ...Appellant
               Versus
            The State of Maharashtra & Anr.               ...Respondents

                                          WITH
                           INTERIM APPLICATION NO.3156 OF 2023
                                          WITH
                           INTERIM APPLICATION NO.1229 OF 2021
                                          WITH
                            INTERIM APPLICATION NO.739 OF 2023
                                          WITH
                           INTERIM APPLICATION NO.3306 OF 2022
                                          WITH
                           INTERIM APPLICATION NO.1234 OF 2023
                                          WITH
                           CRIMINAL APPLICATION NO.1831 OF 2018
                                          WITH
                           CRIMINAL APPLICATION NO.1637 OF 2018


SQ Pathan                                                                                 2/6



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                                          WITH
                           CRIMINAL APPLICATION NO.989 OF 2017
                                          WITH
                           CRIMINAL APPLICATION NO.1436 OF 2016
                                          WITH
                           CRIMINAL APPLICATION NO.1149 OF 2015
                                          WITH
                           CRIMINAL APPLICATION NO.1297 OF 2016
                                          WITH
                            INTERIM APPLICATION NO.939 OF 2023
                                          WITH
                           INTERIM APPLICATION NO.4222 OF 2022
                                          WITH
                           INTERIM APPLICATION NO.4223 OF 2022
                                          WITH
                           INTERIM APPLICATION NO.2878 OF 2021
                                          WITH
                           INTERIM APPLICATION NO.1228 OF 2021
                                          WITH
                           INTERIM APPLICATION NO.1483 OF 2022
                                            IN
                              CRIMINAL APPEAL NO.365 OF 2014

            Pundlik Gole                                  ...Applicant
              Versus
            The State of Maharashtra                      ...Respondent

                                             WITH
                                 CRIMINAL APPEAL NO.244 OF 2017

            The State of Maharashtra                      ...Appellant
               Versus
            Pundlik Ganpat Gole & Ors.                    ...Respondents



SQ Pathan                                                                                 3/6



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                                           WITH
                            INTERIM APPLICATION NO.1379 OF 2023
                                           WITH
                            CRIMINAL APPLICATION NO.794 OF 2015
                                           WITH
                            CRIMINAL APPLICATION NO.731 OF 2015
                                           WITH
                            CRIMINAL APPLICATION NO.726 OF 2015
                                            IN
                              CRIMINAL APPEAL NO.244 OF 2017

            Pundlik Ganpat Gole                           ...Applicant
                Versus
            The State of Maharashtra                      ...Respondent

                                           WITH
                            CRIMINAL APPLICATION NO.169 OF 2017
                                            IN
                              CRIMINAL APPEAL NO.244 OF 2017

            Pundlik Ganpat Gole & Anr.                    ...Applicants
                Versus
            The State of Maharashtra                      ...Respondent

                                       WITH
                       CRIMINAL SUO-MOTU PETITION NO.2 OF 2016

            High Court On its Own Motion                  ...Petitioner
                  Versus
            Salim Nawab Sayyed and Ors.                   ...Respondents

                                            WITH
                                CRIMINAL APPEAL NO.1316 OF 2013




SQ Pathan                                                                                 4/6



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            Ramkrishna Khandu Bagul @ Nana                        ...Appellant
                 Versus
            The State of Maharashtra                              ...Respondent

                                               WITH
                                   CRIMINAL APPEAL NO.1326 OF 2013

            Salim Nawab Sayyed                                    ...Appellant
                 Versus
            The State of Maharashtra                              ...Respondent


            Ms. Shreya Tiwari a/w Mr. Mahesh Vaswani, Ms. Lakshita Fatnani i/b
            Ms. Dharini Narendra Nagda for the Applicant

            Ms. P. P. Shinde, A.P.P for the Respondent-State

            Mr. Shantanu Phanse, Appointed Advocate for the Respondent No. 2


                                                CORAM : REVATI MOHITE DERE &
                                                         GAURI GODSE, JJ.

TUESDAY, 31st OCTOBER 2023 P.C :

1 Since paper-book is ready, the aforesaid appeals be listed at the end of the admission board for final disposal on 18th December 2023. In the event, we are unable to take up the SQ Pathan 5/6 ::: Uploaded on - 01/11/2023 ::: Downloaded on - 02/11/2023 03:54:06 ::: 9-IA-215-2021-GROUP.doc appeals for final hearing, interim application filed by the appellants seeking suspension of sentence and enlargement on bail, will be considered.

GAURI GODSE, J. REVATI MOHITE DERE, J.

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