Bombay High Court
Pundlik Gole vs The State Of Maharashtra And Anr on 31 October, 2023
Author: Gauri Godse
Bench: Revati Mohite Dere, Gauri Godse
Digitally
signed by
SHAGUFTA
2023:BHC-AS:33039-DB
SHAGUFTA QUTBUDDIN
QUTBUDDIN PATHAN
PATHAN Date: 9-IA-215-2021-GROUP.doc
2023.11.01
19:15:00
+0530
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
INTERIM APPLICATION NO. 215 OF 2021
IN
CRIMINAL APPEAL NO. 365 OF 2014
Pundlik Gole ...Applicant
Versus
The State of Maharashtra & Anr. ...Respondents
WITH
CRIMINAL APPEAL NO. 36 OF 2014
Jitendra Anandrao Chavan ...Appellant
Versus
The State of Maharashtra ...Respondent
WITH
CRIMINAL APPEAL NO. 341 OF 2014
Sikandar S/o Nijam Pinjari ...Appellant
Versus
The State of Maharashtra & Anr. ...Respondents
WITH
CRIMINAL APPEAL NO.383 OF 2014
Shailaja Gajanan Tarmale
@ Sakshi Pundlik Gole ...Appellant
Versus
The State of Maharashtra & Anr. ...Respondents
SQ Pathan 1/6
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9-IA-215-2021-GROUP.doc
WITH
CRIMINAL APPLICATION NO.1155 OF 2016
WITH
CRIMINAL APPLICATION NO.725 OF 2015
IN
CRIMINAL APPEAL NO.383 OF 2014
Shailaja Gajanan Tarmale
@ Sakshi Pundlik Gole ...Applicant
Versus
The State of Maharashtra ...Respondent
WITH
CRIMINAL APPEAL NO.365 OF 2014
Pundlik Gole ...Appellant
Versus
The State of Maharashtra & Anr. ...Respondents
WITH
INTERIM APPLICATION NO.3156 OF 2023
WITH
INTERIM APPLICATION NO.1229 OF 2021
WITH
INTERIM APPLICATION NO.739 OF 2023
WITH
INTERIM APPLICATION NO.3306 OF 2022
WITH
INTERIM APPLICATION NO.1234 OF 2023
WITH
CRIMINAL APPLICATION NO.1831 OF 2018
WITH
CRIMINAL APPLICATION NO.1637 OF 2018
SQ Pathan 2/6
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9-IA-215-2021-GROUP.doc
WITH
CRIMINAL APPLICATION NO.989 OF 2017
WITH
CRIMINAL APPLICATION NO.1436 OF 2016
WITH
CRIMINAL APPLICATION NO.1149 OF 2015
WITH
CRIMINAL APPLICATION NO.1297 OF 2016
WITH
INTERIM APPLICATION NO.939 OF 2023
WITH
INTERIM APPLICATION NO.4222 OF 2022
WITH
INTERIM APPLICATION NO.4223 OF 2022
WITH
INTERIM APPLICATION NO.2878 OF 2021
WITH
INTERIM APPLICATION NO.1228 OF 2021
WITH
INTERIM APPLICATION NO.1483 OF 2022
IN
CRIMINAL APPEAL NO.365 OF 2014
Pundlik Gole ...Applicant
Versus
The State of Maharashtra ...Respondent
WITH
CRIMINAL APPEAL NO.244 OF 2017
The State of Maharashtra ...Appellant
Versus
Pundlik Ganpat Gole & Ors. ...Respondents
SQ Pathan 3/6
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9-IA-215-2021-GROUP.doc
WITH
INTERIM APPLICATION NO.1379 OF 2023
WITH
CRIMINAL APPLICATION NO.794 OF 2015
WITH
CRIMINAL APPLICATION NO.731 OF 2015
WITH
CRIMINAL APPLICATION NO.726 OF 2015
IN
CRIMINAL APPEAL NO.244 OF 2017
Pundlik Ganpat Gole ...Applicant
Versus
The State of Maharashtra ...Respondent
WITH
CRIMINAL APPLICATION NO.169 OF 2017
IN
CRIMINAL APPEAL NO.244 OF 2017
Pundlik Ganpat Gole & Anr. ...Applicants
Versus
The State of Maharashtra ...Respondent
WITH
CRIMINAL SUO-MOTU PETITION NO.2 OF 2016
High Court On its Own Motion ...Petitioner
Versus
Salim Nawab Sayyed and Ors. ...Respondents
WITH
CRIMINAL APPEAL NO.1316 OF 2013
SQ Pathan 4/6
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9-IA-215-2021-GROUP.doc
Ramkrishna Khandu Bagul @ Nana ...Appellant
Versus
The State of Maharashtra ...Respondent
WITH
CRIMINAL APPEAL NO.1326 OF 2013
Salim Nawab Sayyed ...Appellant
Versus
The State of Maharashtra ...Respondent
Ms. Shreya Tiwari a/w Mr. Mahesh Vaswani, Ms. Lakshita Fatnani i/b
Ms. Dharini Narendra Nagda for the Applicant
Ms. P. P. Shinde, A.P.P for the Respondent-State
Mr. Shantanu Phanse, Appointed Advocate for the Respondent No. 2
CORAM : REVATI MOHITE DERE &
GAURI GODSE, JJ.
TUESDAY, 31st OCTOBER 2023 P.C :
1 Since paper-book is ready, the aforesaid appeals be listed at the end of the admission board for final disposal on 18th December 2023. In the event, we are unable to take up the SQ Pathan 5/6 ::: Uploaded on - 01/11/2023 ::: Downloaded on - 02/11/2023 03:54:06 ::: 9-IA-215-2021-GROUP.doc appeals for final hearing, interim application filed by the appellants seeking suspension of sentence and enlargement on bail, will be considered.
GAURI GODSE, J. REVATI MOHITE DERE, J.
SQ Pathan 6/6 ::: Uploaded on - 01/11/2023 ::: Downloaded on - 02/11/2023 03:54:06 :::