Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 18 in The M.P. Gram Panchayats (Accounts) Rules, 1999

18. Cash Retention limit.

- The maximum cash in hand should not exceed Rs. 2,500/- at any time. All the excess cash must be deposited on same day or the following day in the bank account or the Post Office saving account.