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State of Odisha - Section

Section 2 in The Orissa Prohibition Act, 1956

2. Repeal.

(1)From the date on which the provisions of this Act, other than Sections 1 and 3 comes into force in any local area, the enactments mentioned in the Schedule shall cease to be in force in such area to the extent specified in the fourth column of the Schedule.
(2)The Orissa Prohibition Act, 1939 (Orissa Act VII of 1939) is hereby repealed.