Jammu & Kashmir High Court
State Of J&K vs Jahangir Ahmad Dar on 2 March, 2021
Bench: Tashi Rabstan, Vinod Chatterji Koul
207
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
SLA No. 119/2016
c/w
CONCR No. 111/2016
State of J&K .....Appellant(s)/Petitioner(s)
Through :- Mr. Arshad Malik, Dy. AG
V/s
Jahangir Ahmad Dar .....Respondent(s)
Through :- None
CORAM :
HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE
HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE
ORDER
02.03.2021 At request of Mr. Arshad Malik, learned Dy. AG, adjourned. List on 17.03.2021.
(Vinod Chatterji Koul) (Tashi Rabstan)
Judge Judge
JAMMU
02.03.2021
Pawan Angotra
PAWAN ANGOTRA
2021.03.03 11:12
I attest to the accuracy and
integrity of this document