Section 38(2)(d) in ANDHRA PRADESH ANCIENT AND HISTORICAL MONUMENTS AND ARCHAEOLOGICAL SITES AND REMAINS RULES 1960

[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

(d)apply any extraneous matter, such as water, oil, grease or any moulding material, on such monument or part thereof; or

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