Allahabad High Court
Arun Kumar Kushwaha & Another vs State Of U.P. & Others on 12 July, 2010
Author: Amar Saran
Bench: Amar Saran
Court No. - 46 Case :- CRIMINAL MISC. WRIT PETITION No. - 5304 of 2009 Petitioner :- Arun Kumar Kushwaha & Another Respondent :- State Of U.P. & Others Petitioner Counsel :- Nanhe Lal Tripathi Respondent Counsel :- Govt. Advocate Hon'ble Amar Saran J.
Hon'ble S.C. A2arwal.J. List revised.
None appears to press this petition. The petition is accordingly dismissed. Interim order, if any, stands vacated. Order Date :- 12.7.2010 HSM