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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Odisha - Subsection

Section 15(v) in Orissa News Media Accreditation Rules, 2006

(v)An accredited media representative who continuously remains absent for 3 months from headquarters shall forfeit his/her accreditation. This period may be extended by 3 months more by the Director on a written request from the Editor (in case of Newspapers)/General Manager (in case of agency) concerned.