Section 32(1) in Telangana Societies Registration Act, 2001
(1)The Societies Registration Act, 1860 (Central Act 21 of 1860), in its application to the Andhra area of the State of Andhra Pradesh and the Andhra Pradesh (Telangana Area) Public Societies Registration Act, 1350 F (Act 1 of 1350F) are hereby repealed.
