Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Kerala - Subsection Section 1(3) in Kerala Labour Welfare Fund Act, 1975 (3)It shall come into force on such date as the Government may by notification in the Gazette, appoint, and different dates may be appointed for different areas of the State.
