Section 10 in The Uttarakhand Co-operative Service Rules, 2016
10. Character.
- The character of a candidate for direct recruitment to a post in the service must be such as to render him suitable in all respects for employment in Government service. The Appointing Authority shall satisfy himself on this point.Note. - Persons dismissed by the Union Government or any State Government or by local authority or a corporatio or body owned or controlled by the Union Government or State Government shall be ineligible for appointment to any post in the service. Persons convicted of an offence involving moral turpitude shall also be ineligible.
