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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(3) in Rajasthan private Security Agencies (Regulation) Rules, 2006

(3)The licensee shall inform the Controlling AUthority regarding any change in the address of persons forming the Agency or any change of management within seven days of such change.