Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35] [Entire Act] State of Kerala - Subsection Section 35(2) in Kerala Sports Act, 2000 (2)The State Sports Council Fund shall be applied for meeting-(a)the exposures in connection with the functioning of the State Sports Council; and(b)any other expenses which are required to be met by the State Sports Council.
