Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Rajasthan - Subsection Section 26(1) in Rajasthan Rehabilitation of Beggars or Indigents Act, 2012 (1)The State Government may appoint such other officers and employees as it may consider necessary for carrying out the purposes of this Act.
