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State of Arunachal Pradesh - Section

Section 7 in Arunachal Pradesh Agriculture/Horticulture Services Rules, 1989

7. Initial constitution of the service.

- All the officers holding any technical post in Group 'A', 'B' and 'C' immediately before the commencement of these rules on regular basis, shall be members of the service in respective posts or categories as the case may be.