Section 14A(2) in The Rajasthan Holdings (Consolidation and Prevention of Fragmentation) Act, 1954
(2)Where any area is under consolidation operations, the duty of preparing and maintaining the map, the field book and the annual registers under Chapter VII of the Rajasthan Land Revenue Act, 1956 (Rajasthan Act 15 of 1956) shall stand transferred to the consolidation officer.]
