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Andhra Pradesh High Court - Amravati

M/S Parag Milk Dairy, Chittoor Dist. vs Prl. Secy., Ind Commm.Ii Dept, Hyd 2 Ot on 1 December, 2021

Author: U.Durga Prasad Rao

Bench: U.Durga Prasad Rao

                           HIGH COURT OF ANDHRA PRADESH

           MAIN CASE No.: W.P. No.6569 of 2012

                                    PROCEEDING SHEET

Sl.                                                                                   OFFICE
        DATE                                  ORDER
No                                                                                     NOTE

10    01.12.2021

UDPR, J At request of learned counsel for petitioner, for hearing, post on 08.12.2021.

________ UDPR,J SS