Andhra Pradesh High Court - Amravati
M/S Parag Milk Dairy, Chittoor Dist. vs Prl. Secy., Ind Commm.Ii Dept, Hyd 2 Ot on 1 December, 2021
Author: U.Durga Prasad Rao
Bench: U.Durga Prasad Rao
HIGH COURT OF ANDHRA PRADESH
MAIN CASE No.: W.P. No.6569 of 2012
PROCEEDING SHEET
Sl. OFFICE
DATE ORDER
No NOTE
10 01.12.2021UDPR, J At request of learned counsel for petitioner, for hearing, post on 08.12.2021.
________ UDPR,J SS