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Jammu & Kashmir High Court - Srinagar Bench

Mohammad Maroof And Another vs . State And Others on 9 May, 2019

Author: Rajesh Bindal

Bench: Rajesh Bindal

            Serial No. 71
            Supplementary List

                               HIGH COURT OF JAMMU AND KASHMIR
                                         AT SRINAGAR
                                                          ...

WP (C) No. 1637/2019 Date of order: 09.05.2019 Mohammad Maroof and another Vs. State and others Coram: HON'BLE MR. JUSTICE RAJESH BINDAL, JUDGE Appearance:

For Petitioner(s): Mr. Jamsheed Bhat, Advocate For Respondent(s):
Learned counsel for the petitioners submitted that he may be permitted to withdraw the present writ petition with liberty to file fresh one for the same relief giving better particulars.
Ordered accordingly.
(Rajesh Bindal) Judge Srinagar 09-05-2019 N Ahmad Whether the order is speaking : Yes/No Whether the order is reportable : Yes/No NISSAR A BHAT 2019.05.10 17:22 I attest to the accuracy and integrity of this document