Jammu & Kashmir High Court - Srinagar Bench
Mohammad Maroof And Another vs . State And Others on 9 May, 2019
Author: Rajesh Bindal
Bench: Rajesh Bindal
Serial No. 71
Supplementary List
HIGH COURT OF JAMMU AND KASHMIR
AT SRINAGAR
...
WP (C) No. 1637/2019 Date of order: 09.05.2019 Mohammad Maroof and another Vs. State and others Coram: HON'BLE MR. JUSTICE RAJESH BINDAL, JUDGE Appearance:
For Petitioner(s): Mr. Jamsheed Bhat, Advocate For Respondent(s):
Learned counsel for the petitioners submitted that he may be permitted to withdraw the present writ petition with liberty to file fresh one for the same relief giving better particulars.
Ordered accordingly.
(Rajesh Bindal) Judge Srinagar 09-05-2019 N Ahmad Whether the order is speaking : Yes/No Whether the order is reportable : Yes/No NISSAR A BHAT 2019.05.10 17:22 I attest to the accuracy and integrity of this document