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[Cites 0, Cited by 0] [Section 308(1)] [Section 308] [Entire Act]

NCT Delhi - Subsection

Section 308(1)(f) in The New Delhi Municipal Council Act, 1994

(f)disturb the public peace or order by singing, screaming or shouting, or by using any apparatus for amplifying or reproducing the human voice, such as a megaphone or a loudspeaker; or