Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act] State of Tamilnadu - Subsection Section 21(1)(b) in Tamil Nadu Urban Land Tax Act, 1966 (b)any further amount of tax is due from the assessee, such amount shall be collected in accordance with the provisions of this Act.