Section 40(6) in Bihar Minor Mineral Concession Rules, 1972
(6)The [Competent Officer or Deputy Director (Mines) or Additional Director (Mines) or Director of Mines] [Substituted by S.O. 305 dated 26.3.1985.] may release the person arrested on his executing a bond to appear before the Magistrate having jurisdiction in the case if and when so required.
