Andhra Pradesh High Court - Amravati
C Satyanarayana Setty vs The State Of Andhra Pradesh on 7 July, 2025
L=='-,_==~-=_
IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
(SPECIAL ORIGINAL JURISDICTION)
MONDAY, THE SEVENTH DAY OF JULY
TWO THOUSAND AND TWENTY FIVE
:PRESENT:
THE HONOURABLE SRI JUSTICE VENKATESWARLU NIMMAGADDA `
WRIT PETITION NO: 15880 OF 2025
Between:
1. C. Satyanarayana Setty (died and Rep.by.RP 8 to10);
2. C. Ramamurthy (died and Rep.by.RP ll to16);
3. C. Venkataswamy Setty, S/o. late C. Venkataramanappa Setty,
Aged 65 years, Occ: Agriculturist,
R/o. H.B. Halli Taluk, Bellary District,
Karnataka State.
4. C. Prabhakar Setty, S/o. late C. Venkataramanappa Setty,
Aged 62 years, Occ: Agriculturist,
R/o. Flat No.302, Everjoy Residency, Vaibhav Nagar,
Uttarahall-I, Bangalore South-560061.
5. C.Anasuyamma, W/o late C.Hanumantharaya Setty, aged about 59 years,
Hindu, agriculturist, H.No.1-125, Jajrikall (V), D. HirehaI (M), Anantapuramu
District.
6. C.Virupakshappa, S/o late C.Govindappa Setty and Nagarathnamma, aged
about 47 years, Hindu, agriculturist, H.Mo. LIG-ll, HB Colony, Near
venkateshwara Temple, H.B. Halli, Bellary District, Karnataka;
7. Smt. C. Ramasubbamma, W/o Late Ramanjaneyulu, aged about 52 years,
Hindu] R/o D.No. 4-86, Atmakuru (V & M), Anantapuramu District.
8. C. Nagaraju, S/o. Late C. Satyanarayana Setty, aged about 48 years, Hindu,
H.B. Halli, Bellary District, Karnataka;
9. G. Jyothi, D/o late C. Sathyanarayana Setty, W/o Ganesh, aged about 42
years, Hindu, D.No. 88-134,13th ward, Bannappa Bavi Street, Bellary,
Karnataka.
10. C. Natraj, S/o. Late C. Satyanarayana Setty, aged about47 years, Hindu, R/o
Teachers Layout, Siddartha Nagar, Mysore.
ll. C. Nagarthna, W/o. Late C.Ramamurthy, aged about67years, Hindu, H.No.
28, Katinakamba, Nidugurthi, Bellary, Karnataka.
12. M.Vasavi, D/o late C.Ramamurthy, W/o late M.Manjunath, aged about47
years, Hindu, Nidugurthi, Sanduru Taluk, Bellary, Karnataka.
-' +_
-,T-=
13. Venkata Lakshmi, D/o late C. Ramamurfhy,-w/o c. GopaI Setty, aged about
45 years, Hindu, H.No. 2-212, Ward 3, Hosabandiharlapura, Koppal Djstrl|ct,
Karnataka.
14. Vidya R. Betadur, D/o late C. Ramamurfhy, w/o Ramachandrappa, aged
about 44 years, Hindu H.No.1463/27, 29th ward, MJ Nagar, 6th Cross, Near
Balanjaneya Temple, Hospet, Bellary, Karnataka.
15. C.Vinod Kumar, S/o late C.Ramamurfhy, aged about44 years, Hindu Near
Basaweshwara Tewmple, Nidugurthi, Bellary, Karnataka.
16. C.Panduranga vjttal, s/o late C.Ramamurfhy, aged about4O years, Hindu,
H.No. 28, Katl|nakamba, Nidugurthi, Bellary, Karnataka.
17. K.Lakshmi, D/o late C. Hanumantharaya setty, w/o K.Suresh, aged about 36
years, Hindu, Kompli BazaarJ Bellary, Karnataka.
18. M.Annapurna, D/o late C. Hanumantharaya setty, w/o M. Nagesh, aged
about 34 years, Hindu, H.No. 4-118, Chinnampalli (V),
Setturu(M), Anantapuramu.
19. c.venkatesh, s/o late c.Hanumantharaya setty, aged about 34 years, Hindu,
H.No.1-125J Jajrikall (V), D. Hirehal (M), Anantapuramu.
20. c.Gowramma, D/o late C. GovI-ndaPPa Setty and Nagarathnamma, w/o
venkatesh, aged about 52 years, Hindu, Chikkarampura, Anegundi, Koppla
District, Karnataka.
21. c. GopaI Setty, S/o late C. Govindappa setty and NagarathnammaJ aged
about 48 years, Hindu, agriculturjst, H.No. 2-212, Ward 3,
Hosabandiharlapura, Ko'ppaI District, Karnataka.
22. p.Manjula, D/o late C.Govindappa setty and Nagarathnamma, w/o late p.
Mrutyunjaya setty, aged about 42 years, Hindu, H.No. 2-212, Ward 3J
Hosabandiharlapura, KoppaI Distrl-ct, Karnataka.
... Petitl-oners
AND
The State of Andhra Pradesh,
Department of Revenue Department,
Rep. by its principal Secretary, secretariat Buildings,
Velagapudi, Amaravati, Guntur DistrI'Ct.
The JoI'nt Collector & Addl. District Magistrate,
Ananthapuramu, Ananthapuramu District.
3. The Revenue DivisionaI Officer,
Kalyandurg, Ananthapuramu District.
A
rra
4. The Tahsildar, D. HirehaI, Ananthapuramu District.
5. P.Ramalinga Reddy, S/o Siddalinga Reddy, maJ-Or, Hindu, agriculturiSt,
resident of Kadlur Village, D.Hirehal MandaI, Rayadurg Taluk,
Anantapuramu DI'StriC{.
6. P. Sailaja, W/o. PatiI Mohan Reddy, major, Hindu, agriculturist, resident
of Kadlur Village, D. Hirehal MandaI`, Rayadurg Taluk, Anantapuramu
District.
7. SrinI'VaSa Sandeep, S/o late P.N. Reddy, major, Hindu,. agriculturist,
resident of Kadlur Village, D. HI'rehal Mandal, Rayadurg Taluk,
Anantapuramu District.
8. P.Vijaya Bhaskar Reddy, S/o P.Seetharami 'Reddy, major, Hindu,
agriculturist, resident of Kadlur Village, D. Hirehal MandaI, Rayadurg
Taluk, Anantapuramu District.
9. P.Basi Reddy, S/o Siddalinga Reddy, Aged ,major, Hindu, agriculturist,
resident of Kadlur Village, D.Hirehal Mandal, Rayadurg Taluk,
Anantapuramu District.
...Respondents
Petition under Article 226 df the Constitution of India praying that in the
circumstances stated in the affidavit fI'led thereWith, the High Court may be
pleased to issue a writ of mandamus or any other appropriate writ order' or
direction declaring the orders vide Rc.No.8500/2017/Co- Ordn.ROR Dt.
15.05.2025 issued by the 2nd respondent in confirming the orders passed by
the 3rd respondent vide D.Dis.No.B/25O4/2012 Dt.24.09.2017 in rejecting the
request of the petitioners to delete entries made in. favour of respondents
nos.5 to 9, and quash the issuan`6e of irregular pattadhar passbooks and title
deeds in respect of the land in Sy.No.284 td an extent of Ac. No.13.30 cents
and Sy.No.285 to an extent of Ac.No.39.20 cents of Kadlur Village, D. Hirehal
Mandal, Badhal area. Raidurg Taluk, Ananthapuramu District is illegal,
arbitrary, set aside the same and consequently direct the respondent nos.2 to
4 to delete the entries made in favour of the Respondent nos.5 {o 9 in respect
of land in Sy.No.284 to an extent of Ac.No.13.30 cents and Sy.No.285 to an
extent of Ac.No.39.20 cents of Kadlur Village, D. HirehaI Mandal, Badnal area,
Raidurg Taluk, Ananthapuramu District by conduct fresh enquiry for making
entries in. respect of the above state lands.
lANO: 1 OF2025
Petition under section 151 CPC is fI'led Praying that I-n the
circumstances stated in the affidavit filed in support of the petI'tiOn, the High
Court may be pleased to direct the Respondent mos.2 to 4 to order the lands
in Sy.No.284 to an extent of Ac.No.13,30 cents and Sy.No.285 to an extent of
Ac.No.39.20 cents of Kadlur Village, D. FIirehaI Mandal, Badnal area, Raidurg
Taluk, Ananthapuramu District in the dispute regI-Strar, Pending disposal of
WP 15880 of 2025, on the fI-Ie of the HI'gh Court.
The petition coming on for hearing, upon perusI'ng the Petition and the
affidavit filed in support thereof and upon hearl-ng the arguments of SRI N
ASWARTHA NARAYANA'Advocate for the petitioners, and of Government
Pleader for Revenue, for Respondent Nos.1 to 4, and of SrI' N.Chandra
Sekhar Reddy Advocate for the Respondent Nos.5 to 9, and the Court made
the following
ORDER:
[fHearcl learned counsel for the petitioners.
Sri N.Chandra Sekhar Reddy, learned counsel for the respondents requested time for fI-II-ng COunter affidavit.
In view of the continuation of the I-nterim direction in favour of the Petitioners either in Appeal as well as in the Revision, this court is inclined to direct both the parties to maintain status Quo obtained as on today, for a period of four (o4) weeks.
List after four (o4) weeks."
SD/-M.SF3]N[V-AS
ISTRAR j.p.4r..
//TRUE COPY// SECTION OFFICE_R
For/
To,
1. The Principal Secretary, Department of Revenue Department, State of Andhra Pradesh, Secretariat Buildings, Velagapudi, Amaravati, Guntur District.
2. The Joint Collector and AddI. District Magistrate, Ananthapuramu, Ananthapuramu Distrl'ct.
3. The Revenue Divisional OffI'Cer, Kalyandurg, Ananthapuramu DI'StriCt.
4. The Tahsildar, D. Hirehal, Ananthapuramu District.
5. P.Ramalinga Reddy, S/o Siddalinga Reddy, major, Hindu, agriculturist, resident of Kadlur Village, D.HirehaI MandaI, Rayadurg Taluk, Anantapuramu District.
6. P. Sailaja, W/o. Patil Mohan Reddy, major, Hindu, agriculturist, resident of Kadlur Village, D. Hirehal MandaI, Rayadurg Taluk, Anantapuramu District.
7. Srinivasa Sandeep, S/o late P.N. Reddy, major, Hindu, agriculturist, resident of Kadlur Village, D. HirehaI Mandal, Rayadurg Taluk, Anantapuramu District.
8. P.Vijaya Bhaskar Reddy, S/o P.Seetharami Reddy, major, Hindu, agriculturist, resident of Kadlur Village, D. Hirehal MandaI, Rayadurg Taluk, Anantapuramu District.
9. P.Basi Reddy, S/o Siddalinga Reddy, Aged major, Hindu, agriculturist,
-i-.I resident of Kadlur Village, D.HirehaI MandaI, Rayadurg Taluk, Anantapuramu District. (Addresses 1 to 9 by RPAD) 10, One CC to Sri. N.Aswartha Narayana, Advocate [OPUC] ll. One CC to Sri N.Chandra Sekhar Reddy, Advocate [OPUC]
12. Two CCs to GP for-Revenue, High Court of Andhra Pradesh.
[OUT]
13. One spare copy KN . I r1 -` HIGH COURT NV,J DATED : 07/07/2025 LIST AFTER FOUR (04) WEEKS ORDER WP.No.15880 of 2025 INTERIM DIRECTION