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Union of India - Section

Section 32 in The Merchant Shipping (Examination Of Engineers In The Merchant) Navy Rules, 1963

32. Service in tugs, dredgers, fishing vessels or pilot vessels.

- Service as engineer in sea-going tugs, dredgers or fishing vessels, and in pilot vessels when on their station or when going to or returning from their station, will be accepted towards the qualifying period of service at half rate.