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Delhi High Court - Orders

Brij Mohan Sehgal vs Pankaj Sanghi on 27 October, 2022

Author: Swarana Kanta Sharma

Bench: Swarana Kanta Sharma

                          $~6
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     CRL.M.C. 4730/2022
                                BRIJ MOHAN SEHGAL                                   ..... Petitioner
                                                   Through:     Mr. Ranvijay Kumar, Advocate

                                                   versus

                                PANKAJ SANGHI                                      ..... Respondent
                                                   Through:     Mr. Puneet Mittal, Senior Advocate
                                                                and Mr. Vipul Sanghi, Advocate with
                                                                respondent in person.

                                CORAM:
                                HON'BLE MS. JUSTICE SWARANA KANTA SHARMA
                                                   ORDER

% 27.10.2022

1. Arguments heard.

2. Judgment reserved.

SWARANA KANTA SHARMA, J OCTOBER 27, 2022/ns Signature Not Verified Digitally Signed By:ZEENAT PRAVEEN Signing Date:28.10.2022 12:51:45