Delhi High Court - Orders
Brij Mohan Sehgal vs Pankaj Sanghi on 27 October, 2022
Author: Swarana Kanta Sharma
Bench: Swarana Kanta Sharma
$~6
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 4730/2022
BRIJ MOHAN SEHGAL ..... Petitioner
Through: Mr. Ranvijay Kumar, Advocate
versus
PANKAJ SANGHI ..... Respondent
Through: Mr. Puneet Mittal, Senior Advocate
and Mr. Vipul Sanghi, Advocate with
respondent in person.
CORAM:
HON'BLE MS. JUSTICE SWARANA KANTA SHARMA
ORDER
% 27.10.2022
1. Arguments heard.
2. Judgment reserved.
SWARANA KANTA SHARMA, J OCTOBER 27, 2022/ns Signature Not Verified Digitally Signed By:ZEENAT PRAVEEN Signing Date:28.10.2022 12:51:45