Allahabad High Court
Rajendra Prasad Dwivedi & Another vs State Of U.P. & Others on 29 January, 2013
Author: Tarun Agarwala
Bench: Tarun Agarwala
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 15180 of 1995 Petitioner :- Rajendra Prasad Dwivedi & Another Respondent :- State Of U.P. & Others Petitioner Counsel :- K.K.Mishra,Sri Nath Dwivedi Respondent Counsel :- S.C. Hon'ble Tarun Agarwala,J.
Issue notice on the amendment application to be proposed respondent nos. 4 to 9 as stipulated in paragraph 3 of the affidavit accompanying in the amendment affidavit.
Steps to be taken within a week.
List after six weeks on the date fixed in the summons.
Order Date :- 29.1.2013 Priyanka (Tarun Agarwala, J)